The Manipur Private Universities Act, 2021
Manipur · state statute
Open in Lexace · Ask the AI about this actMANIPUR GAZETTE E X T R A O R D I N A R Y PUBLISHED BY AUTHORITY No. 404 Imphal, Frirday , February 26, 2021 (Phalguna 7, 1942) GOVERNMENT OF MANIPUR SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT N O T I F I C A T I O N Imphal, February 23, 2021 No. 2/3/2021-Leg/L: The following Act of the Legislature, Manipur which received assent of the Governor of Manipur on February 20, 2021 is hereby published in the Official Gazette: THE MANIPUR PRIVATE UNIVERSITIES ACT, 2021 (MANIPUR ACT NO. 6 OF 2021) AN ACT -2- -3- -4- -5- -6- -7- -8- -9- -10- -11- -12- -13- -14- -15- -16- -17- -18- -19- -20- -21- -22- -23- -24- -25- -26- -27- -28- -29- -30- -31- -32- -33- -34- -35- --36- Printed at the Directorate of Printing & Stationery, Government of Manipur/255-C/26-02-2021. NUNGSHITOMBI ATHOKPAM, Secretary (Law), Government of Manipur.
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