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The Manipur Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2021

Manipur · state statute
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GOVERNMENT OF  MANIPUR
SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT
NOTIFICA TION
Imphal, March  4, 2021
MANIPUR        GAZETTE
E X T R A O R D I N A R Y
PUBLISHED  BY  AUTHORITY
 No. 429                      Imphal,  Wednesday, March  10,  2021                      (Phalguna  19,  1942)

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NUNGSHITOMBI ATHOKPAM,
Secretary (Law),
Government of  Manipur.
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Printed at  the Directorate of  Printing & Stationery, Government of  Manipur/250-C/10-03-2021.

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