The Manipur State Planning Authority Act, 2021

Manipur · state statute

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MANIPUR          GAZETTE
E X T R A O R D I N A R Y
PUBLISHED BY AUTHORITY
No. 433                    Imphal,         Tuesday,     March     16,     2021        (Phalguna  25, 1942)
GOVERNMENT OF MANIPUR
SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT
NOTIFICATION
Imphal, March, 2021







NUNGSHITOMBI  ATHOKPAM
Secretary (Law),
  Government of  Manipur.
Printed at the Directorate of Printing & Stationery, Government of  Manipur/255-C/16-03-2021.

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