The Manipur Parliamentary Secretary (Appointment, Salary And Allowances and Miscellaneous Provisions) Repealing Act, 2018

 
MANIPUR
 
EXTRAORDINARY
PUBLISHED BY AUTHORITY
No.5 Imphal, Wednesday, April 4, 2018 (Chaitra 14, 1940)
GOVERNMENT OF MANIPUR
SECRETARIAT:LAW & LEGISLATIVEAFFAIRSDEPARTMENT
'
' NOTIFICATION
Imphal,the4thApril,2018
 
No. 2/10/2018-Leg/L:ThefollowingActof theLegislature,Manipurwhichreceivedassentof the
GovernorofManipur on April4,2018 isherebypublishedintheOfficialGazette:
THE MANIPUR PARLIAMENTARY SECRETARY (APPOINTMENT, SALARY AND
ALLOWANCES AND MISCELLANEOUS PROVISIONS) REPEALING
ACT, 2018
(MANIPUR ACTNO. 6 OF 2018)
AN
ACT
to repealthe Manipur ParliamentarySecretary(Appointment,
SalarylandAllowancesand MiscellaneousProvisions)Act,2012
(ManipurAct No. 10 of2012).
Whereas,it isexpedienttorepealtheManipur Parliamentary
Secretary(Appointment,SalaryandAllowancesandMiscellaneous
Provisions)Act,2012 inlightof therulingoftheHon’bleSupreme
CourtofIndiainTransferCase(Civil)No. 169of2006 (Bimolangsu
Roy (Dead)throughLRsVs. StateofAssam & Another),andin
theprocessofbeinga responsibleGovernment which upholdsthe
RuleofLaw.
BEit enactedby theLegislatureofManipurintheSixty-ninthYear
oftheRepublicof Indiaas follows:
1.(1)ThisAct maybe called theManipur ParliamentarySecretary Shorttitleand
(Appointment, Salary and Allowances and Miscellaneous commencement.
Provisions)RepealingAct,2018.
(2)Itshallcomeinto forcewith immediateeffect.
$$$
$$
 
Manipur Act 2.(1)TheManipurParliamentarySecretary(Appointment,Salaryand
No.10of2012 Allowancesand MiscellaneousProvisions)Act,2012 ishereby
repealed.
(2)Notwithstandingthe repealof the Manipur Parliamentary
Secretary (Appointment,. Salary and Allowances and
MiscellaneousProvisions)Act,2012,the repealshallnot affect-
(a) thepreviousoperationsofthe repealedAct oranythingduly
donein pursuanceofthe Actso repealedincludinganything
donein officialdischargeoftheirdutiesby theParliamentary
Secretaries;or
(b) anyright,privilegeor obligationincurredundertherepealed
Act.
Repealof the
Manipur
Parliamentary
Secretary
(Appointment.
Salary and
Allowancesand
Miscellaneous
Provisions)Act,
2012.
NUNGSHITOMBI ATHOKPAM,
Secretary(Law),
Government of Manipur.
 
Printedat theDirectorateof Printing& Stationery,Government of Manipur/305-C/04-04-2018.
 
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