The Manipur Oil Palm (Regulation of Production and Processing) Act, 2021

MANIPUR        GAZETTE
E X T R A O R D I N A R Y
PUBLISHED  BY  AUTHORITY
No. 426                             Imphal,  Wednesday,  March 10,  2021           (Phalguna 19,  1942)
GOVERNMENT OF MANIPUR
SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT
N O T I F I C A T I O N
Imphal, March 4, 2021

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Constitution
of Zonal
Committee.
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Declaration
of Factory
Zone.
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Failure to
buy.
Maintenance of
Records
and
inspection.
a general or specific order.
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Power to
remove
difficulties.
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 Printed at  the Directorate of  Printing & Stationery, Government of  Manipur/255-C/10-03-2021.
NUNGSHITOMBI ATHOKPAM,
 Secretary (Law),
Government of Manipur.

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