Jharkhand — state statutes

160 acts.

• The AISECT UNIVERSITY ACT, 2016
• The Amity University Act, 2016
• The Arka Jain University Act,2017
• The Baba Baidyanath Dham - Basukinath Shrine Area Development Authority Act, 2015
• The BEEDI AND CIGAR WORKERS (CONDITIONS OF EMPLOYMENT) ACT, 1966
• The BENGAL, AGRA AND ASSAM CIVIL COURTS (JHARKHAND AMMENDMENT) ACT, 2018
• The BENGAL, AGRA AND ASSAM CIVIL COURTS ACT, 1887
• The Bihar Agricultural and Rural Area Development Agency Act, 1978
• The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
• The Bihar Agricultural Income Tax (Repealing) Act, 1981
• The Bihar Agricultural Produce Markets (Validation) Act, 1982
• The Bihar Agricultural Service Act, 1982
• The Bihar and Orissa Public Demand Recovery(Jharkhand-Amendment) Act,2016
• The BIHAR BHOODAN YAGNA ACT, 1954
• The Bihar Co-operative Societies Act, 1935
• The Bihar Emergency Cultivation & Irrigation Act, 1955
• The Bihar Government Premises (Rent Recovery and Eviction) Act, 1956
• The Bihar Industrial Area Development Authority Act, - 1974
• The BIHAR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL LEAVE) Act, 1976
• The Bihar Irrigation Act
• The Bihar Land Reforms Act, 1950
• The Bihar Preservation And Improvement of Animals Act, 1955
• The BIHAR PROHIBITION ACT, 1938. (Bihar Act VI of 1938)
• The Bihar Regional Development Authority Act. 1982
• The BOILERS ACT, 1923
• The BUILDINGS AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
• The CAPITAL UNIVERSITY ACT, 2018
• The CHILD LABOUR (PROHIBITION AND REGULATION) ACT, 1986
• The CHILD LABOUR (PROHIBITION AND REGULATION) AMENDMENT ACT, 2016
• The Chota Nagpur Tenancy Act,1908
• The Chota Nagpur Tenure-Holders' Rent Account Act,1929
• The Code of Criminal Procedure (Amendment) Act, 2011
• The CODE OF CRIMINAL PROCEDURE (JHARKHAND AMENDMENT) ACT,2006
• The COMMISSIONS FOR PROTECTION OF CHILD RIGHTS ACT, 2005
• The Consumer Protection Act, 1986
• The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
• The DOWRY PROHIBITION ACT, 1961
• The Electricity Act, 2003
• The EMPLOYMENT EXCHANGES (COMPULSORY NOTIFICATION OF VACANCIES) ACT, 1959
• The Environment (Protection) Act, 1986
• The EQUAL REMUNERATION ACT, 1976
• The Essential Commodities Act, 1955
• The EXCISE LAW OF BIHAR & JHARKHAND 1915
• The FACTORIES ACT, 1948
• The Family Courts Act, 1984
• The Hindu Marriage Act, 1955
• The Indian Forest Act, 1927
• The Indian Toll (Jharkhand Amendment Act, 2002)
• The INDUSTRIAL DISPUTES ACT 1947
• The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
• The INLAND VESSELS ACT, 1917
• The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT
• The JHARKHAND AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES,BENEFITS AND SERVICES) ACT 2017
• The Jharkhand Academic Council Act, 2002
• The JHARKHAND ACADEMIC COUNCIL, (AMEDNDMENT) ACT, 2006
• The Jharkhand Advertisement Tax Act, 2012
• The Jharkhand Advocates' Clerks Welfare Fund Act,2018
• The JHARKHAND ADVOCATES' WELFARE FUND ACT, 2012
• The Jharkhand Ancient Monument and Archaeological Sites, Remains and Art Treasure Act,2016
• The JHARKHAND APARTMENT (FLAT) OWNERSHIP ACT, 2011
• The Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011
• The Jharkhand Combined Entrance Competitive Examination Board Act
• The Jharkhand Compulsory Registration of Marriages Act, 2017
• The Jharkhand Conduct of Examinations Act, 2001
• The Jharkhand Contingency Fund ( Anendment ) Act, 2010
• The JHARKHAND CONTINGENCY FUND ACT 2001
• The Jharkhand Control of Crimes Act, 2002
• The Jharkhand Education Tribunal Act, 2005
• The Jharkhand Electronic Service Delivery Act 2011
• The Jharkhand Entertainment Tax Act, 2012
• The Jharkhand Entry Tax on Consumption or Use of Goods Act, 2011
• The JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) ACT, 2011
• The JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) ACT, 2012
• The Jharkhand Fiscal Responsibility and Budget Management Act 2007 & 2015(amended)
• The Jharkhand Freedom of Religion Act, 2017
• The Jharkhand Freedom of Religion Act, 2017
• The Jharkhand Freedom of Religion Act, 2017
• The Jharkhand Goods and Service Tax Act, 2017
• The Jharkhand Highways Act, 2005
• The Jharkhand Home Guards Act, 2005
• The Jharkhand homeguard amendment Act 2012
• The Jharkhand homeguard amendment Act 2016
• The JHARKHAND KHADI AND VILLAGE INDUSTRIES ACT, 1956 (ADOPTED)
• The Jharkhand Legislative (REMOVAL OF. DISQUALIFICATIONS) Act,2006
• The Jharkhand Mineral Area Development Authority Act 2000
• The JHARKHAND MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2020
• The JHARKHAND MOTOR VEHICLE TAXATION ACT 2001
• The JHARKHAND MOTOR VEHICLE TAXATION(AMENDMENT) ACT, 2011
• The JHARKHAND MOTOR VEHICLE TAXATION(AMENDMENT) ACT, 2018
• The JHARKHAND MOTOR VEHICLE TAXATION(AMENDMENT) ACT, 2021
• The Jharkhand Municipal Act 2011
• The Jharkhand Panchayat Raj Act, 2001_English
• The Jharkhand Private Money Lending (Prohibition) Act,2016
• The JHARKHAND PROTECTION OF INTEREST OF DEPOSITORS (in Financial Establishment) Act, 2011
• The Jharkhand Public Land Encroachment (Amendment) Act, 2016
• The Jharkhand Rajya Seva Dene Ki Guarantee (Sanshodhan) Act, 2020
• The Jharkhand Rajya Sewa Dene ki Guarantee Act, 2011
• The JHARKHAND RAKSHA SHAKTI UNIVERSITY ACT, 2016
• The Jharkhand Regional Area Development Authority Act
• The Jharkhand Self-Supporting Co-operative Societies Act, 1996
• The JHARKHAND SHOPS AND ESTABLISHMENT LAWS
• The JHARKHAND SINGLE WINDOW CLEARANCE ACT, 2015
• The Jharkhand Special Court Act, 2016
• The Jharkhand Staff Selection Commission Act, 2008
• The Jharkhand State Agricultural University Act, 2000
• The JHARKHAND STATE COUNCIL FOR PHYSIOTHERAPY ACT, 2020
• The JHARKHAND STATE HIGHER EDUCATION COUNCIL ACT, 2016
• The Jharkhand State Housing Board Act 2000
• The JHARKHAND STATE MINORITIES COMMISSION ACT, 2001
• The Jharkhand State Road Development Fund Act 2011
• The JHARKHAND STATE UNIVERSITY ACT 2000, Adapted and Amendment upto 2019
• The Jharkhand Tax on Professions, Trades, Callings and Employments Act, 2011
• The Jharkhand Taxation on Luxuries in Hotels Act, 2011
• The Jharkhand Tourism Development and Registration Act, 2015
• The Jharkhand Tourist Places (Protection and Maintenance) Act, 2015
• The Jharkhand University of Technology Act 2011 and its ammendment
• The Jharkhand Value Added Tax Act, 2005
• The jharkhand Water Resources Regulatory Authority Act, 2014
• The Jharkhand Water, Gas and Drainage Pipelines (Acquisition of Right of User in Land) Act, 2018
• The Jharkhnad Lift and Escalators Act, 2017
• The LAW UNIVERSITY ACT-2010
• The Legal Metrology Act, 2009
• The Mahatma Gandhi National Rural Employement Guarantee Act, 2005
• The MATERNITY BENEFIT ACT, 1961
• The MICRO, SMALL AND MEDIUM ENTERPRISES DEVELOPMENT ACT, 2006
• The MINIMUM WAGES ACT, 1948
• The MOTOR TRANSPORT WORKERS ACT, 1961
• The MOTOR VEHICLES ACT, 1988
• The National Food Security Act, 2013
• The National University of Study and Research in Law, Ranchi, Act, 2010
• The NETAJI SUBHAS UNIVERSITY ACT, 2018
• The Payment of Gratuity Act, 1972
• The PAYMENT OF WAGES ACT, 1936
• The PRAGYAN INTERNATIONAL UNIVERSITY ACT, 2016
• The Prevention of Defacement of Property Act 1987
• The PROHIBITION OF CHILD MARRIAGE ACT, 2006
• The Protection of Human Rights Act 1993
• The RADHA GOVIND UNIVERSITY ACT, 2018
• The Ram Krishna Dharmarth Foundation (RKDF) University Act, 2018
• The RAMCHANDRA CHANDRAVANSI UNIVERSITY ACT, 2018
• The RANCHI DISTRICT ABORIGINAL RAIYAT S AGRICULTURAL LAND RESTORATION ACT, 1947
• The Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act,1947
• The Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947
• The RANCHI DISTRICT TANA BHAGAT RAIYATS AGRICULTURAL LANDS RESTORATION ACT, 1947.
• The Real Estate (Regulation & Development) Act, 2016
• The Religious Institutions (Prevention of Misuse) Act, 1988
• The RFCTLARR Amendment Act 2018
• The Sai Nath University, Jharkhand Act, 2012 (AMENDMENT) ACT, 2018
• The SANTHAL PARGANAS TENANCY ACT 1949
• The SARLA BIRLA UNIVERSITY ACT, 2017
• The State Commission for the Scheduled Castes Act, 2018
• The State Highways Authority of Jharkhand Act 2007
• The THE RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT ACT, 2013
• The THE WAQF ACT, 1995
• The TRADE UNIONS ACT, 1926
• The UNORGANISED WORKERS SOCIAL SECURITY ACT
• The USHA MARTIN UNIVERSITY ACT 2012(AMENDMENT) ACT, 2018
• The WATER (PREVENTION AND CONTROL OF POLLUTION) ACT, 1974
• The WORKING JOURNALISTS AND OTHER NEWSPAPER EMPLOYEES (CONDITIONS OF SERVICE) AND MISCELLANEOUS PROVISIONS ACT, 1955
• The Y.B.N. UNIVERSITY ACT 2017