The Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

47. Repeal and Saving 
,(1) The Bihar Building (Lease , Rent and Eviction) Control Act, 1982 (Act 
No.4 of 1983) is hereby repealed . 
(2) Notwithstanding such repeal, anything done or any action taken in 
exercise of any powers conferred by or under the aatd Act shall be 
deemed to have been done or taken in exercise of powers conferred by or 
under this Act as if this Act were in force on the day on which such thing or 
action was done or taken . 
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$-lH. @OE, � (3-lm'tff{UT) 62--150 + 700 

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