Delhi — state statutes

127 acts.

• The Act to provide for the licensing of institutions for women and children
• The Bharat Ratna Dr. B. R. Ambedkar Vishwavidyalaya Act, 2007
• The Bombay Home Guards Act 1947
• The Bombay Labour Welfare Fund Act, 1953 as extended to Union Territory of Delhi
• The Code of Criminal Procedure Act
• The Code of Criminal Procedure(Delhi Amendment) Act
• The Contingency Fund of the National Capital Territory of Delhi (Amendment) Act 2018
• The Contingency Fund of the National Capital Territory of Delhi Bill, 1994 (Delhi Act no.13 of 1994)
• The Contract Labour(Regulation and Abolition) Act,1970
• The Court-Fee ACT, 1870
• The DACP Act 1994
• The DCS Act 2003
• The DELHI (DELEGATION OF POWERS) AMENDMENT ACT, 1994
• The Delhi (Distribution of Proceeds of Taxes) Act (Act No. 11 of 2002).
• The Delhi (Right of Citizen to Time Bound Delivery of Services ) Act 2011
• The DELHI ACT 08 OF 2013
• The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
• The Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004
• The Delhi Artificial Insemination (Human) Act, 1995
• The Delhi Bhartiya Chikitsa Parishad Act, 1998
• The Delhi Commission For Safai Karamcharis Act, 2006
• The DELHI COMMISSION FOR WOMEN ACT, 1994
• The DELHI COMMON EFFLUENT TREATMENT PLANTS ACT 2000
• The Delhi Council For Physiotherapy And Occupational Therapy Act, 1997
• The Delhi Court Fee Amendment ACT 2012
• The Delhi Degradable Plastic Bag (Manufacture, Sale, and Usage) and Garbage (Control) (Amendment) Act, 2008 (Delhi Act 9 of 2008)
• The DELHI ELECTRICITY REFORM ACT 2000
• The DELHI ENTERTAINMENTS AND BETTING TAX ACT, 1996
• The DELHI EXCISE ACT, 2009
• The Delhi Finance Commission Act, 1994 (Act No. 10 of 1994)
• The Delhi Fire Service Act 2007
• The Delhi Fire Sevice Act
• The Delhi Geo-Spatial Data Infrastructure (Management, Control, Administration, Security and Safety) Act 2011
• The DELHI GOODS AND SERVICES TAX ACT, 2017
• The Delhi Homeopathic Act, 1956
• The DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010
• The DELHI JAL BOARD ACT. 1998
• The Delhi Land Reforms Act, 1954
• The Delhi Land Revenue Act, 1954
• The Delhi Lokayukta and Uplokayukta Act, 1995
• The DELHI LUXURIES TAX ON COMMODITIES ACT, 2001
• The Delhi Medical Council Act, 1997
• The Delhi Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
• The Delhi Members of Metropolitan Council (Enhancement of Pension) Act, 2000.
• The DELHI MINORITIES COMMISSION ACT, 1999
• The Delhi Motor Vehicles Taxation Act 1962
• The DELHI MUNICIPAL CORPORATION ACT, 1957
• The Delhi Netaji Subhas University of Technology Act, 2017
• The Delhi Nursing Council Act, 1997
• The DELHI NURSING HOMES REGISTRATION ACT, 1953
• The Delhi Official Languages Act, 2000
• The Delhi Panchayat Raj Act, 1954
• The Delhi Pharmaceutical Sciences and Research University Act, 2008
• The Delhi Police Act ,1978
• The Delhi Prevention of Defacement of Property Act, 2007
• The DELHI PRISONS ACT,2000
• The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996
• The DELHI PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2001
• The DELHI ROAD TRANSPORT LAW (AMENDMENT) ACT 1971.
• The Delhi Sales Tax (Amendment) Act, 1994
• The Delhi Sales Tax on Right to Use Goods Act, 2002
• The Delhi Sales, Tax on Works Contract Act, 1999
• The Delhi School Education Act 1973
• The Delhi Shops and Establishments Act,1954
• The Delhi Sikh Gurdwaras Act, 1971
• The Delhi Skill and Entrepreneurship University Act, 2019
• The DELHI TAX ON LUXURIES ACT, 1996
• The Delhi Technological University Act, 2009
• The Delhi Value Added Tax, 2004
• The Delhi Water & Sewer (Tariff & Metering) Regulations, 2012
• The Delhi Water Board Septage Management Regulations 2018
• The DPTA,1994
• The DRTA
• The DUSIB ACT 2010
• The ELECTRICITY ACT 2003
• The Essential Commodities Act, 1955
• The Factories Act, 1948
• The Food Safety and Standards Act, 2006
• The Grant to Social Welfare Institutions/Organisations By the GNCTD
• The IIIT (Indraprastha Institute of Information Technology) - Delhi Act, 2007
• The IMMORAL TRAFFIC (PREVENTION) ACT, 1956
• The INDIAN PARTNERSHIP ACT, 1932
• The Indian Stamp (Delhi Amendment) Act, 2007
• The Indian Stamp (Delhi Amendment) Act, 2010
• The Indian Stamp (Delhi Second Amendment) Act, 2001
• The INDIAN STAMP ACT, 1899
• The Indira Gandhi Delhi Technical University for Women Act, 2012
• The Indraprastha Vishwavidyalaya Act, 1998
• The Industrial Disputes Act,1947
• The Insecticides Act 1968
• The JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015
• The Leader of Opposition in the Legislative Assembly of the National Capital Territory of Delhi (Salaries and Allowances) Act, 2001
• The Local Government In Delhi (Disqualification For Membership)(Small Family) Act, 1996
• The M and TP Excise Duties Act 1955
• The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
• The Member of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) Act, 1994
• The Minimum Wages Act, 1948 with Delhi Amendment
• The Ministers of the Government of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
• The Narcotic Drugs and Psychotropic Substances Act, 1985
• The National Capital Territory of Delhi, Members of Legislative Assembly (Removal of Disqualification) Act, 1997
• The National Food Security Act -2013
• The National Law School of Delhi University Bill, 2007
• The New Delhi Municipal Council Act, 1994
• The PLASTIC BAG NON-BIODEGRADABLE GARBAGE (CONTROL) ACT, 2000
• The Poisons Act
• The Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994
• The Private Security Agencies (Regulation) Act, 2005
• The Probation of Offenders Act, 1958
• The PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005
• The PROVINCIAL SMALL CAUSE COURTS (DELHI AMENDMENT) ACT, 1995
• The Public Records Act, 1993 & Public Records Rules, 1997
• The PUNJAB COURTS (DELHI AMENDMENT) ACT, 1994
• The REGISTRATION ACT, 1908
• The RIGHT OF CHILDREN TO FREE AND COMPULSORY EDUCATION ACT, 2009
• The Rights of Persons with Disabilities Act, 2016.
• The Salary and Allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi Act, 2003
• The Seeds Act, 1966
• The SEXUALHARASSMENT OF WOMEN AT WORKPLACE (PREVENTION, PROHIBITION AND REDRESSAL) ACT, 2013
• The Slum Clearance Act 1956
• The SOCIETIES REGISTRATION ACT, 1860
• The SOCIETIES REGISTRATION ACT, 1860
• The Speaker and Deputy Speaker of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
• The Tibbia College (Takeover) Act,1998
• The TRANSFER OF PROPERTY ACT, 1882
• The UNION TERRITORIES (LAWS) ACT 1950
• The Wakf (Delhi Amendment) Act, 2006
• The Working Journalists and other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955