The Delhi Members of Metropolitan Council (Enhancement of Pension) Act, 2000.

D E P A R T M E N T  O F  L A W , J U S T I C E  &  L E G I S L A T I V E  A F F A I R S
N O T I F I C A T I O N
_ ^ D e l h i ,  t h e  1 3 t h  A p r i l ,  2 0 0 0
N o .  F .  1 4 ( 2 0 ) / 9 5 - 2 0 0 0 / L A / 1 9 1 . — T h e  f o l l o w i n g  A c t  o f  L e g i s l a t i v e  A s s e m b l y  r e c e i v e d  t h e  a s s e n t  o f  t h e
L t .  G o v e r n o r  o f  D e l h i  o n  1 1 - 4 - 2 0 0 0  a n d  i s  h e r e b y  p u b l i s h e d  f o r  g e n e r a l  i n f o r m a t i o n  : —
T h e  D e l h i  M e m b e r s  o f  M e t r o p o l i t a n  C o u n c i l  ( E n h a n c e m e n t  o f  P e n s i o n )  A c t ,  2 0 0 0 .
( D e l h i  A c t  N o .  4  o f  2 0 0 0 )
A s  p a s s e d  b y  t h e  L e g i s l a t i v e  A s s e m b l y  o f  t h e  N a t i o n a l  C a p i t a l  T e r r i t o r y  o f  D e l h i  o n  4 - 4 - 2 0 0 0 .
A N
A C T
T o  p r o v i d e  f o r  t h e  e n h a n c e m e n t  o f  p e n s i o n  t o  t h e  M e m b e r s  o f  t h e  e r s t w h i l e  M e t r o p o l i t a n  C o u n c i l ,  D e l h i .
B E  i t  e n a c t e d  b y  t h e  L e g i s la t iv e  A s s e m b ly  o f  t h e  N a t i o n a l  C a p i t a l  T e r r it o r y  o f  D e lh i  i n  t h e  F if t y - f i r s t  y e a r
o f  t h e  R e p u b l i c  o f  I n d i a  a s  f o l l o w s  : —
1 . S h o r t  t i t l e ,  c o m m e n c e m e n t  a n d  a p p l i c a t i o n — ( 1 )  T h i s  A c t  m a y  b e  c a l l e d  t h e  D e lh i  M e m b e r s  o f  M e t r o p o l i t a n
C o u n c i l  ( E n h a n c e m e n t  o f  P e n s i o n )  A c t ,  2 0 0 0 .
( 2 ) I t  s h a l l  c o m e  i n t o  f o r c e  o n  t h e  d a t e  o f  i t s  p u b l i c ^ ^i o n  i n  t h e  o f f i c i a l  G a z e t t e .
( 3 ) I t  s h a l l  a p p l y  t o  M e m b e r s  o f  t h e  e r s t w h i l e  M e t r o p o l i t a n  C o u n c i l ,  D e l h i  ( h e r e i n a f t e r  r e f e r r e d  t o  a s  " t h e
M e m b e r s  o f  M e t r o p o l i t a n  C o u n c i l " )  r e c e i v i n g  p e n s i o n  u n d e r  t h e  M e m b e r s  o f  M e t r o p o l i t a n  C o u n c i l  ( S a l a r i e s  a n d
A l l o w a n c e s )  Q r d e r ,  1 9 6 6  i s s u e d  u n d e r  s e c t i o n  2 1  o f  t h e  D e l h i  A d m i n i s t r a t i o n  A c t ,  1 9 6 6  ( 1 9  o f  1 9 6 6 ) .
2 , E n h a n c e m e n t  o f  P e n s i o n  t o  M e m b e r s  o f  M e t r o p o l i t a n  C o u n c i l — ( 1 )  A  m e m b e r  o f  t h e  M e t r o p o l i t a n
C o u n c i l  w h o  h a s  c o m p l e t e d  a  m i n i m u f e  t e r m  o f  f i v e  y e a r s  s h a l l  r e c e i v e  a  p e n s i o n  o f  o n e  t h o u s a n d  r u p e e s  p e r
m e n s e m .  F o r  e v e r y  y e a r  i n  e x c e s s  o f  f iv e  y e a r s ,  h e  s h a l l  r e c e i v e  a d d i t i o n a l  p e n s i o n  o f  t w o  h u n d r e d  r u p e e s  p e r
m e n s e m  f o r  e a c h  s u c h  y e a r  o r  p a r t  t h e r e o f  e x c e e d i n g  s i x  m o n t h s ,  s u b j e c t  t o  a  m a x i m u m  p e n s i o n  o f  t w o
t h o u s a n d  r u p e e s  p e r  m e n s e m .
( 2 )  A  m e m b e r  w h o  o p t s  t o  d r a w  p e n s i o n  u n d e r  t h i s  A c t ,  h e  s h a l l  b e  d e e m e d  t o  h a v e  c h o s e n  n o t  t o  r e c e i v e
p e n s i o n  u n d e r  s u b - p a r a g r a p h  ( 1 )  o f  c l a u s e  7  o f  t h e  M e m b e r s  o f  M e t r o p o l i t a n  C o u n c i l  ( S a l a r i e s  a n d  A l l o w a n c e s  a n d
P e n s i o n )  O r d e r ,  1 9 6 6  b u t  t h e  p e n s i o n  p a i d  u n d e r  t h i s  A c t  s h a l l  c o n t i n u e  t o  b e  s u b j e c t  t o  t h e  s a m e  t e r m s ' a n d  c o n d i t i o n s
g o v e r n i n g  p e n s i o n  i n  t h e  s a i d  O r d e r .
R .  T .  L .  D ' S O U Z A ,  U n d e r  S e c y ,  ( U A ^ T

‹ Prev All Delhi acts Next ›