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The Indian Stamp (Delhi Amendment) Act, 2007

Delhi · state statute
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(D e l h i  A c t  1 0 o f l 0 0 7 )
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[ S * N o v e m b w , 2 0 0 7 ]
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. J B e l h i  i n  t h e  F tf i y ^ i ^ it h  Y e a r  o f  th e  R e p u b li c  o f  I n d i a  u  f o l l o w *  -
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A c t .  2 0 0 7 .  ,
(2 ) I t  a m a n d s  t o  t h a  w h o le  o f  t h a
N a t i o n a l  C a p W  T a i r t t a y  o f  C M h l.
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a p p o in t
C O V E E N M E N T  O P  N A T I O N A L  C A P I T A L  T E B M T O f t Y  O P  D E L H I
( D E P A R T M E N T  O T  L A W , J U S T I C E  A  U H SI B L A T I V l t  A J F A I S S )
1 ^  L E V E L ,  O W I N G ,  D E L H I  S E C R E T A R I A T ,  N E W  D E L H I

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