Arunachal Pradesh — state statutes

139 acts.

• The ABUNACHAL PRADESH LOKAYUKTA ACT,2014
• The Apex Professional University ( Amendment) Act, 2022
• The Apex Professional University Act, 2012
• The ARlJNACHAL PRADESH SALARY, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY ACT, 1983 AS AMENDED
• The Arunachal Pradesh ( Re-organisation of Districts) (Amendemnt) Act, 2021
• The Arunachal Pradesh ( Re-Organisation of Districts) (Amendment) Act, 2022
• The ARUNACHAL PRADESH (CRIMINAL LAW AMENDMENT) ACT, 1987 (ACT NO. 4 OF 1988)
• The ARUNACHAL PRADESH (HORTICULTURAL PRODUCE, MARKETING AND PROCESSING) BOARD ACT, 2014
• The ARUNACHAL PRADESH (LAND SETTLEMENT AND RECORDS) ACT-2000 AS AMENDED
• The ARUNACHAL PRADESH (OBSOLETE AND REDUNDANT REGULATIONS) REPEAL ACT, 2022
• The Arunachal Pradesh (Re-Organisation of Districts) (Amendment) Act, 2024
• The ARUNACHAL PRADESH (RE-ORGANISATION OF DISTRICTS) ACT, I980 as amended
• The ARUNACHAL PRADESH (TOURISM TRADE REGISTRATION AND REGULATION) ACT, 2016
• The ARUNACHAL PRADESH AGRICULTURAL PRODUCE MARKETING (REGULATION) ACT,1989 (ACT NO. 6 OF 1990)
• The Arunachal Pradesh agricuture Produce and Livestock Marketing (Promotion and Facilitation) Act 2017
• The Arunachal Pradesh Airport area Planning and Development Authority Act, 2023
• The ARUNACHAL PRADESH ANATOMY ACT, 2017
• The ARUNACHAL PRADESH ANCHAL 3AND VILLAGEFOREST RESERVE (CONSTITUTION AND MAINTENANCE) ACT, 1975 (ACT NO. 1 of 1976) as amended
• The ARUNACHAL PRADESH ANCIENT MONUMENTS, ARCHAEOLOGICAL SITES AND REMAINS PRESERVATION ACT. 1987
• The Arunachal Pradesh Arun Parivar Patra Authority Act, 2025
• The ARUNACHAL PRADESH BUILDING (LEASE, RENT AND EVICTION) CONTROL ACT 2014
• The arunachal pradesh civil court act 2021
• The Arunachal Pradesh Civil Courts ( Amendment) Act, 2022
• The ARUNACHAL PRADESH CO-OPERATIVE SOCIETIES ACT, 1978 (Act No. 3 of 1979)
• The Arunachal Pradesh Coleges and Institutions of Higher Education(Establishment and Regulations) Act 2010
• The ARUNACHAL PRADESH COOPERATIVE SOCIETIES ACT
• The Arunachal Pradesh Court Fees Act, 2023.
• The ARUNACHAL PRADESH DISTRICT BASED ENTREPRENEURS AND PROFESSIONALS (lNCENTIVES, DEVELOPMENT AND PROMOTIONAL) ACT, 2015
• The Arunachal Pradesh District Planning Committee Act, 2011
• The Arunachal pradesh Ease of Doing Business Act, 2021
• The ARUNACHAL PRADESH EDUCATION ACT 2010
• The ARUNAChal PRADESH ENTRY TAX ACT, 2010
• The ARUNACHAL PRADESH EXCISE ACT, 1993
• The ARUNACHAL PRADESH FIRE *AND EMERGENCY SERVICES ACT, 1991 (Act Nol of 1992)
• The Arunachal Pradesh Fiscal Responsibility and Budeget management ( Amendment) Act, 2020
• The Arunachal Pradesh Fiscal Responsibility and Budeget management ( Amendment) Act, 2022
• The Arunachal Pradesh Fiscal responsibility and Budget Management ( Amendement) Act, 2021
• The Arunachal Pradesh Fiscal Responsibility and Budget Management (Amendment) Act, 2024
• The Arunachal Pradesh Fiscal Responsibility and Budget Management Act 2006
• The ARUNACHAL PRADESH FISHERIES ACT, 2006
• The Arunachal Pradesh Flood Plain Zoning Act, 2025
• The ARUNACHAL PRADESH FOREST (REMOVAL OF TIMBER) REGULATION ACT, 1983, (Act No. 5 of 1983)
• The Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012
• The Arunachal Pradesh Gambling (Prohibition) Act, 2012.
• The Arunachal Pradesh Goods and Services Tax ( Amendemnt) Act, 2021
• The Arunachal Pradesh Goods and Services Tax ( Amendemnt) Act, 2022
• The Arunachal Pradesh Goods and Services Tax ( Amendment) Act, 2020
• The Arunachal Pradesh Goods and Services Tax ( First Amendment) Act, 2022
• The Arunachal Pradesh Goods and Services Tax (Amendment) Act, 2023
• The Arunachal Pradesh Goods and Services Tax (Amendment) Act, 2025
• The ARUNACHAL PRADESH GOODS AND SERVICES TAX ACT, 2017
• The Arunachal Pradesh Goods and Services Tax Act, 2017 (as amended)
• The Arunachal Pradesh Goods Tax ( Amendment) Act, 2023
• The ARUNACHAL PRADESH GOODS TAX ACT, 2005 (ACT NO. 3 OF 2005)
• The ARUNACHAL PRADESH HEALTH ESTABLISHMENT ACT, 2002
• The ARUNACHAL PRADESH HERITAGE ACT, 2015
• The ARUNACHAL PRADESH HOME GUARDS ACT, 2006
• The ARUNACHAL PRADESH HOUSING BOARD ACT, 2014
• The Arunachal Pradesh Indian medicine Council ( Amendment) Act, 2021
• The Arunachal Pradesh Indian Medicine Council Act,2013.
• The ARUNACHAL PRADESH Khadi and Village Industries Board Act 1989 as amended.
• The ARUNACHAL PRADESH LAND AND ECOLOGICAL SITES (PROTECTION AND MANAGEMENT) ACT, 2018
• The Arunachal Pradesh Legislature Memembers ( Prevention of Disqualifications) (Amendment) Act, 2021
• The ARUNACHAL PRADESH LOCAL AUTHORITIES (PROHIBITION OF DEFECTION) ACT, 2003
• The ARUNACHAL PRADESH LOKAYUKTA ACT, 2014 (Act no. 7 of 2014) as amended in 2019
• The ARUNACHAL PRADESH LOKAYUXTA ACT, 2014
• The ARUNACHAL PRADESH MEDICAL COUNCIL ACT, 2004 (ACT NO. 4 OF 2004)
• The ARUNACHAL PRADESH MONEY LENDING (REGULATION) ACT, 2018 (Act no 9 of 2018)
• The ARUNACHAL PRADESH MOTOR VEHICLES TAXATION ACT, 1984 (No. 5 of 1984) as amended
• The ARUNACHAL PRADESH MUNICIPAL ACT, 2OO7 (ACT No.4 OF 2008)
• The Arunachal Pradesh Municipal Corporation (Amendment) Act, 2021
• The ARUNACHAL PRADESH MUNICIPAL CORPORATION ACT, 2019
• The ARUNACHAL PRADESH MUNICIPAL ELECTION ACT, 2009 (ACT No. 4 OF 2009)
• The Arunachal Pradesh MUNICIPALITY Disclosure Act 2009
• The Arunachal Pradesh Nursing Council Act,2011
• The ARUNACHAL PRADESH PANCHAYAT RAJ ACT, 1997
• The ARUNACHAL PRADESH PARLIAMENTARY SECRETARIES (APPOINTMENT, SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISIONS) ACT, 2007
• The ARUNACHAL PRADESH PREVENTION OF CORRUPTION (AMENDMENT) ACT I989
• The ARUNACHAL PRADESH PRIVATE EDUCATIONAL INSTITUTIONS (REGULATORY COMMISSION) ACT, 201 7
• The Arunachal Pradesh Property ( Prevention of Damage and Loss ) Act, 2020
• The Arunachal Pradesh Property Rights to Slum Dwellers Act,2012.
• The Arunachal Pradesh Protection of Drinking Water Catchment Areas Act, 2023
• The ARUNACHAL PRADESH PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2017
• The Arunachal Pradesh Public Examination (Measures for Prevention of Unfair Means in Recruitment) Act, 2024
• The Arunachal Pradesh Public Libraries Act 2009
• The Arunachal Pradesh Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 2025
• The ARUNACHAL PRADESH PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 2003
• The Arunachal Pradesh Recording of Marriage Act 2008
• The Arunachal Pradesh Salaries and Allowances of Ministers ( Amendment) Act, 2020.
• The Arunachal Pradesh Salaries and Allowances of Ministers Act 1983 as amended
• The Arunachal Pradesh Salary ,Allowances and Pension of the Members of the Legislative Assembly Act 1983 as amended
• The Arunachal Pradesh Salary, Allowances and Pension of Members of the Legislative Assembly (Amendment) Act, 2020
• The ARUNACHAL PRADESH SALES TAX ACT, 1999 (ACT NO. 5 OF 1999)
• The Arunachal Pradesh Speaker and Deputy Speaker Salaries and Allowances (Amendment) Act, 2020
• The ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES ACT, 1983.(Act No. 7 of 1983)
• The ARUNACHAL PRADESH STAFF SELECTION BOARD ACT, 2018 (ACT NO. 14 OF 2018)
• The ARUNACHAL PRADESH STATE COMMISSION FOR WOMEN ACT, 2002 (ACT NO. 4 OF 2002)
• The Arunachal Pradesh State Council for Technical Education Act 2010
• The ARUNACHAL PRADESH STATE HIGHER EDUCATION COUNCIL ACT, 2019 (ACT NO. 7 OF 2019)
• The ARUNACHAL PRADESH STATE ROAD (REGULATION AND DEVELOPMENT)
• The ARUNACHAL PRADESH STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) (REPEAL) ACT, 2018
• The ARUNACHAL PRADESH STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) ACT, 2011
• The Arunachal Pradesh Tenancy Act, 2022
• The ARUNACHAL PRADESH UNIVERSITY ACT, 2012
• The Arunachal Pradesh University of Studies ( Amendment) Act, 2022
• The Arunachal Pradesh University of Studies Act,2012
• The ARUNACHAL PRADESH UNLAWFUL ACTIVITIES (PREVENTION) ACT 2014
• The ARUNACHAL PRADESH URBAN AND COUNTRY PLANNING ACT, 2007
• The ARUNACHAL PRADESH WATER RESOURCES REGULATORY AUTHORITY ACT, 2006
• The ARUNACHAL PRADESH WATER SUPPLY ACT, 2015
• The Arunachal Prdesh Salaraies and Allowances of Ministers ( Amendment) Act, 2020
• The ARUNACHAL UNIVERSITY ACT, 1984 (Act No. 1 of 1984)
• The Arunodaya University Arunachal Pradesh ( Amendment) Act, 2022
• The ARUNODAYA UNIVERSITY ARUNACHAL PRADESH ACT, 2014
• The ASSAM FOREST REGULATION 1891 (7 of 1891)
• The Assam frontier ( Administration of Justice) Regulation (Amendment) act, 2023.
• The ASSAM FRONTIER (ADMINISTRATION OF JUSTICE) REGULATION,1945
• The BENGAL PUBLIC DEMANDS RECOVERY ACT, 1913 Bengal Act 3 of 1913 as amended in its application to Arunachal Pradesh
• The CENTRAL LAWS (EXTENSION TO ARUNACHAL PRADESH) ACT, 2007
• The Contract labour ( Regulation and Abolistion) ( Arunachal Pradesh Amendment) Act, 2020
• The Criminal Law(Aunachal Pradesh Amendment) Act 2018
• The Factories (Arunachal Pradesh Amendment) Act, 2020
• The Global University Arunachal Pradesh ( Amendment) Act, 2022
• The GLOBAL UNIVERSITY ARUNACHAL PRADESH ACT, 2015
• The Himalayan University Itanagar ( Arunachal Pradesh) (Amendment ) Act, 2022
• The Himalayan University, ltanagar (Arunachal Pradesh) Act, 2012.
• The Indian Stamp Act 1899 in Its application to the State of Arunachal Pradesh) Amendment Act 2010
• The INDIAN STAMP ACT 1899(IN ITS APPLICATION TO THE STTAE OF ARUNACHAL PRADESH) 2007
• The Indira Gandhi Technological and Medical Sciences Unversity ( Amendment) Act, 2022
• The Industrial Disputes (Arunachal Pradesh Amendment) Act, 2020
• The lndira Gandhi Technological And The Medical Sciences University Act,2012
• The MEMBERS OF ARUNACHAL PRADESH URBAN LOCAL BODIES (DISQUALIFICATlON ON GROUND OF DEFECTION) ACT, 2014.
• The MOTOR VEHICLES (ARUNACHAL PRADESH AMENDMENT) ACT, 1987
• The North East Frontier Technical University ( NEFTU) Arunachal Pradesh ( Amendment) Act, 2022
• The NORTH EAST FRONTIER TECHNICAL UNIVERSITY (NEFTU) ARUNACHAL PRADESH ACT. 2014
• The SOCIETIES REGISTRATION (EXTENSION TO ARUNACHAL PRADESH) ACT, 1978
• The THE ARUNACHAL PRADESH LEGISLATURE MEMBERS (PREVENTION OF DISQUALIFICATIONS) ACT, 1977 (Act No. 4 of 1977) (As amended).
• The Venkateshwara Open University Act ( Amendment) Act, 2022
• The Venkateshwara Open University Act,2012