The Arunachal Pradesh Indian medicine Council ( Amendment) Act, 2021

The Arunachal Pradesh Gazette 
EXTRAORDINARY 
PUBLISHED BY AUTHORITY 
No. 114, Vol. XXVIII, Naharlagun, Thursday, April 29, 2021, Vaisakha 9, 1943 (Saka) 
GOVERNMENT OF ARUNACHAL PRADESH 
LAW, LEGISLATIVE AND JUSTICE DEPARTMENT 
CIVIL SECRETARIAT 
ITANAGAR 
NOTIFICATION 
The 28thApril, 2021 
) No. Law/Legn-4/2021.—The following Act of the Arunachal Pradesh Legislative Assembly 
which was passed in the Sixth Session of the Seventh Legislative Assembly and received the 
assent of the Governor of Arunachal Pradesh s hereby published for general information. 
(Received the assent of the Governor on 26th April, 2021) 
THE ARUNACHAL PRADESH INDIAN MADICINE COUNCIL (AMENDMENT) ACT, 2021 
(ACT NC. 6 OF 2021) 
An 
Act 
further to amend the Arunachal Pradesh Indian Medicine Council Act, 2013 (Act No. 1 of 
2014). 
Be it enacted by the Legislative Assembly of Arunachal Pradesh in the Seventy-second 
year of the Republic of India as follows: 
1. (1) ThisActmay be called the Arunachal Pradesh State Indian Medicine ~ Short title and 
Council (Amendmen\) Bill, 2021. 
commence- 
ment. 
(2) Itextendsto the whole of State of Arunachal Pradesh 
(3) Itshallcome into force on the date of its publication in the Official 
Gazette. 
2. InlheArunachalPradeshIndianMedicmeCounci\Acl.2013(No.1o( 
Amendment of 
2014) (hereinafter referred to as the principal Act), in section 2,in  Section 2, 
clause (e) for the words "Unani Tibb" appearing after the word, "and" 
and before the word, “whether", the words, "(Unani Tibb o Sowa-Rigpa) 
or (Yogaand Naturopathy, recognized by Central Council for Resgarch 
in Yoga Naturopathy, (CCRYN), Government of lndxi.i, or established 
as per CCRYN laid down guudelines)“ shall be substituted. 
Onit Panyang, IAS 
Commissioner to the 
Government of Arunachal Pradesh, 
Itanagar. 
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