The Indian Stamp Act 1899 in Its application to the State of Arunachal Pradesh) Amendment Act 2010

437 
THE 11'.'Dlk '\J STAMP ACT, 1899 (ACT NO. 2 OF 1899) (IN ITS 
APPLICATION TO THE STATE OF ARUNACHALPRADESH) 
(AMENDMENT)ACT, 2010 
(ACT No. 3 OF 2010) 
(Received the assent of the Governor on 20th April, 2010 and published 
in the Arunachal Pradesh E.0 .Gazette No. 36, Vol. XVII 
dated 3rd May, 2010) 
AN 
ACT 
further to amend the Indian Stamp Act, 1899 (Act No. 2 of 1899) (in 
its application to the State of Arunachal Pradesh). 
BE it enacted by the Legislative Assembly of Arunachal Pradesh in 
the Sixty-first Year of the Republic ofl ndia as follows: 
1. ( 1) This Act may be called the Indian Stamp Act, 1899 Short title, extent 
(Act No. 2 of 1899) (in its application to the State of and commence- 
Arunachal Pradesh) (Amendment) Act, 2010. ment 
(2) It shall extend to whole of the State of Arunachal 
Pradesh. 
(3) It shall come into force from the date of its 
publication in the Arunachal Pradesh Gazette. 
2. In the Indian Stamp Act, 1899 (Act No. 2 ofl 899) in its 
application to the State of Arunachal Pradesh. 
( 1) (i) in section 62, in clause ( c ), for the words "five 
hundred rupees", the words "two thousand 
five hundred rupees" shall be substituted. 
(ii) in section 62, in sub-section (2), for the words 
"five hundred rupees" , the words "five 
thousand rupees" shall be substituted. 
(2) in section 63, for the words "one hundred rupees", 
the words "five hundred rupees" shall be 
substituted. 
(3) in section 64, in clause (c), for the words "five 
thousand rupees", the words "ten thousand 
rupees" shall be substituted. 
Amendment of 
sections 62, 63, 
64, 65, 66, 67, 
68,& 69. 

438 
( 4) in section 65, in clause (b ), for the words "one 
hundred rupees", the words "five hundred rupees" 
shall be substituted. 
( 5) in section 66, in clause (b ), for the words "two 
hundred rupees", the words "five hundred rupees" 
shall be substituted. 
(6) in section 67, for the words "one thousand rupees", 
the words "two thousand rupees" shall be 
substituted. 
(7) in section 68, in clause (c), for the words "one 
thousand rupees" , the words "two thousand 
rupees" shall be substituted. 
(8) in section 69, in clause (b), for the words "five 
hundred rupees", the words "five thousand rupees" 
shall be substituted. 
C.P. Mansai, 
Secretary to the 
Government of Arunachal Pradesh, 
Itanagar. 

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