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The Arunodaya University Arunachal Pradesh ( Amendment) Act, 2022

Arunachal Pradesh · state statute
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The Arunachal Pradesh Gazette
EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 128, Vol. XXIX, Naharlagun, Wednesday, Apnl 27, 2022, Vaisakha 7, 1944 (Saka)
GOVERNMENT OF ARUNACHAL PRADESH
LAW, LEGISLATIVE AND JUSTICE DEPARTMENT
CIVIL SECRETARIAT
ITANAGAR
NOTIFICATION
The 26th April, 2022
No. Law/Legn-10/2022.-The following Act of the Arunachal Pradesh Legislative Assembly which was
passed in the Ninth Session of the Seventh LegislativeAssembly and received the assent of the Governor of
Arunachal Pradesh is hereby published for general information.
(Receiyed the assent of the Governor on 22nd Aptil,20221
THE ARUNODAYA UNIVERS]TY ARUNACHAL PRADESH (AilERNDMENT I ACT, 2022
(ACT NO. 11 OF 20221
An
Act
to amend the Arunodaya University Arunachal Pradesh Act, 2014 (Act No. 13 of 2014).
Be it enacted by the Legislature ofArunachal Pradesh in the Seventy{hird Year ofthe Republic o, lndia as
follows :-
Short title and commencement
Pradesh (Amendment) Act, 2022.
(1) This Act may be called theArunodaya University Arunachal
(2) lt shall come into force on the date of it's publicatron in the Official Gazette.
2. Amendmont of Section 14: ln theArunodaya University Arunachal PradeshAct,2014 (Act No. 13of
20 14) ( hereinafter refened to as the PrincipalAct), for the existing entries in clauses (a), (b), (c), (d) and
(e) of section 14 the following shall be suDstituted;
"(a) The Visitor;
(b The Chancello[
(c) The Vic+Chancello(
(d) The Registra(
(e) The Finance Officer; and
(0 Such other officers as may be declared by the statutes to be authontres and officers of the University."
3. AmendmentofSectionl6(1): ln the PrincipalAct, in sub-section (1)of section 16, the wofts "with the
prior approval of the Visitof' agpeating in the last part ofthe sentence shall be deleted.
4. Savings : Notwithstanding anything contained in this Act, anything done or any action taken under the
provisions of the Principal Act prior to this amendment shall be valid unless revoked or annulled by the
Slate Government.
Onit Panyang, IAS
Commissioner to the
Govemment of Arunachal Pradesh,
lhnagar.
Published and Printed by Directorate of Printing, Naha.lagun.-22012022-DoP-250+Secy.(Law)-50+Commr(Edn.)
-50+Commr. (Law)-5M-2O22.
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