Meghalaya — state statutes
108 acts.
Open in Lexace- The Captain Williamson Sangma Technical University Act, 2011 (Act No. 17 of 2011)
- The CMJ University Act, 2009 (Act No. 4 of 2009)
- The Employees State Insurance (Extension to the Tribal Areas of Meghalaya) Act No.2, 1998.
- The Gauripur (Gholla) Zamindars' Annuity Rights Abolition and Extinguishment Act, 1979 (Act 7 of 1980)
- The Institute of Chartered Financial Analyst of India University Act, 2005 (Act No. 12 of 2005)
- The LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBER S FAMILY AND PENSION) ACT, 2002 Act 9 of 2002
- The Mahatma Gandhi University Act, 2010 (Act No. 6 of 2011)
- The Martin Luther Christian University Act, 2005(Act No. 11 of 2005)
- The Meghalaya (Benami Transactions Prohibition) Act,1980 (Act No.24 of 1980)
- The Meghalaya (Ministers Salaries &amp
- The Meghalaya (Mobile Phone Connection ) Cess, Act, 2002 (Act No.5 of 2002)
- The Meghalaya (Taking over of the District Council Lower Primary Schools) Act No.6, 1994
- The Meghalaya Agricultural Produce Market Act,1980 (Act No.1 of 1981)
- The Meghalaya Anatomy Act, 2017 (Act No. 13 of 2017)
- The Meghalaya Apartment Ownership Act, 2016 (Meghalaya Act NO.5 of 2016)
- The Meghalaya Assembly Proceedings (Protection of Publication) Act, 1977 (Act No.7 of 1977).
- The Meghalaya Board of Primary School Education Act, 1988, Act No.13 of 1988.
- The Meghalaya Board of School Education Act, 1973, (Act 10 of 1973)
- The Meghalaya Building and Other Construction Workers Welfare Board Act, 2019 (Act No. 23 of 2019)
- The Meghalaya Ceiling on Government Guarantees Act, 2025 (Act No. 5 of 2025)
- The Meghalaya Cement Cess Act, 2010 (Act No. 5 of 2011)
- The Meghalaya Civil Task Force Act, Act No.1 of 1974
- The Meghalaya Clinker Cess Act, 2015(Act No.4 of 2015)
- The Meghalaya Co-operative Societies Act, 2015 (Act No. 11 of 2015)
- The Meghalaya Commercial Crops Development Board Act No.6, 1997
- The Meghalaya Community Participation and Public Services Social Audit Act, 2017 (Act No. 7 of 2017)
- The Meghalaya Compulsory Registration of Marriage Act, 2012 (Act No. 13 of 2012)
- The Meghalaya Credit Operation and Miscellaneous Provisions Act, 1976 (Act 10 of 1976)
- The Meghalaya Fire and Emergency Services Act, 2012 (Act No. 5 of 2012)
- The Meghalaya Fiscal Responsibility and Budget Management Act, 2006 (Act No. 4 of 2006)
- The Meghalaya Forest (Removal of Timber) (Regulation) Act (Act No.12 of 1981),1981
- The Meghalaya Forest Authority Act, 1991 Act No. 3 of 1991
- The Meghalaya Goods and Services Tax Act, 2017 (Act No. 10 of 2017)
- The Meghalaya Heritage Act, 2012 (Act No. 9 of 2012)
- The Meghalaya Higher Education Council Act, 2018 (Act No. 3 of 2018)
- The Meghalaya Identification, Registration (Safety & Security) of Migrant Workers Act, 2020 (Act No. 14 of 2020)
- The Meghalaya Infrastructure Development Finance Board Act, 2011 (Act No. 11 of 2011)
- The Meghalaya Interpretation and General Clauses Act , 1970 Act No.7 of 1970
- The Meghalaya Interpretation and General Clauses Act No. 7 of 1972
- The Meghalaya Intoxicating Liquor (Prohibition of Publication of Advertisement) Act, 1976 (Act 14 of 1976)
- The Meghalaya Khadi and Village Industries Board Act,1980 (Act No.27 of 1980)
- The Meghalaya Land Survey and Records Preparation Act, 1980 (Act No.11 of 1980)
- The Meghalaya Legislative Assembly (Fixation Of Quorum) Act, Act No.7 of 1989
- The Meghalaya Local Fund (Audit) Act, 2021 (Act No. 5 of 2021)
- The Meghalaya Lokayukta Act, 2014 (Act No. 4 of 2014)
- The Meghalaya Medical Council Act ,1987(Act No.9 of 1994)
- The Meghalaya Minerals Cess Act, Act No. 7 of 1988 (Act No. 7 of 1988)
- The Meghalaya Municipal (Garo Hills Autonomous District) Act,1978 (Act No.7 of 1978)
- The Meghalaya Municipal Disclosure Act, 2010 (Act No. 2 of 2011)
- The Meghalaya Natural Calamities Relief Fund Act,1980 (Act No.25 of 1980)
- The Meghalaya Nursing Council Act No.5,1992
- The Meghalaya Nursing Home (Licensing &amp
- The Meghalaya Parliamentary Secretaries (Appointment, Salaries,Allowances and Miscellaneous Provisions) Act, 2005 (Act No. 9 of 2005)
- The Meghalaya Police Act, 2010 (Act No. 7 of 2011)
- The Meghalaya Prevention of Gambling Act, 1970 Act No.8 of 1970
- The Meghalaya Preventive Detention Act, 1995, Act No. 5 of 1995
- The Meghalaya Private Colleges (Promotion and Regulation) Act, 2025 (Act No. 20 of 2025)
- The Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012 (Act No. 8 of 2012)
- The Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019 (Act No. 13 of 2019)
- The Meghalaya Prohibition of Manufacture, Sale,Use and Throwing of Low Density Plastic Bags Act, 2001, Act, No. 4 of 2001
- The Meghalaya Prohibition of Smoking and Non-Smokers Health Protection Act No.6, 1998
- The Meghalaya Protection of Catchment Areas Act ,1990 Act No.4 1992
- The Meghalaya Protection of Interest of Depositors (in Financial Establishments) Act, 2018 (Act No. 8 of 2018)
- The Meghalaya Provisional Collection of Taxes Act,1979 (Act 6 of 1980)
- The Meghalaya Public Premises (Eviction of Unauthorised Occupants) (Act No.15 of 1980)
- The Meghalaya Regulation of Gaming Act, 2021 (Act No. 9 of 2021)
- The Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (Act No. 12 of 2018)
- The Meghalaya Removal of Restrictions on Use and Enjoyment of Land Act (Act No. 11 of 1981) of 1980
- The Meghalaya Repealing Act, 1973 (Act 14 of 1973)
- The Meghalaya Residents Safety and Security Act, 2016,(Act No. 6 of 2016)
- The Meghalaya Right to Public Services Act, 2020 (Act No. 18 of 2020)
- The Meghalaya Ropeway Act, 2022 (Act No. 14 of 2022)
- The Meghalaya Rural Indebtedness Relief Act,1976 (Act No.5 of 1976)
- The Meghalaya School Education Act 1981 (Act No.16 of 1981)
- The Meghalaya Settlement of Arrears (Under the State Taxation Acts) Act, 2020 (Act No. 16 of 2020)
- The Meghalaya Shops and Establishment Act, 2004 (Act No. 4 of 2004)
- The Meghalaya Shops and Establishment Act, 2025 (Act No. 13 of 2025)
- The Meghalaya Societies Registration Act No.12 of 1983
- The Meghalaya Special Courts Act, 2014 (Act No. 7 of 2014)
- The Meghalaya State Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2020 (Act No. 9 of 2020)
- The Meghalaya State Commission for Women Act, 2005 (Act No.7 of 2005)
- The Meghalaya State Council for Technical Education Act, 1993, Act No.6 of 1993
- The Meghalaya State Finance Commission Act, 2012(Act No. 4 of 2012)
- The Meghalaya State Housing Board Act, 1986, Act No. 7 of 1986.
- The Meghalaya State Investment Promotion and Facilitation Act, 2024 (Act No. 6 of 2024)
- The Meghalaya State Language Act, 2005 (Act No. 10 of 2005)
- The Meghalaya State Legislature (Continuance of the English Language) Act,1980 (Act No.8 of 1980)
- The Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending Act, 2014) (Act No. 11 of 2014)
- The Meghalaya Subsidiary Force Act, 1971 Act No.8 Of 1971
- The Meghalaya Succession to Self Acquired Property Khasi and Jaintia Special Provision Act, Act No. 8 of 1986
- The Meghalaya Tax (On Luxuries) Act, 2005 (Act No. 1 of 2005)
- The Meghalaya Taxation Laws (Modification) Act, 1972 (Act I of 1973)
- The Meghalaya Transfer Of Land Regulation Act, 1971 Act No.12 Of 1971
- The Meghalaya Tree (Preservation) Act, 1976 (Act 13 of 1976)
- The Meghalaya Value Added Tax Act 2003 (Act No.2 of 2005).pdf
- The Meghalaya Wild Animals And Birds Protection Act, 1971 Act No.9 Of 1971
- The National Law University of Meghalaya Act, 2022 (Act No. 10 of 2022)
- The National Sports Club of Assam (Taking-Over Management) 1978 (Act No.9 of 1978)
- The North East Adventist University Act, 2015 (Act No. 4 of 2019)
- The Prevention of Disqualification (Members of the Legislative Assembly of Meghalaya Act) Act No.1 of 1970
- The Prevention Of Disqualification (Members Of The Legislative Assembly Of Meghalaya) Act No 3 1972
- The Shillong Commerce College (Taking-Over of Management) Act No.7 of 1984.
- The Shillong Electricity Supply Undertaking (Acquisition) Act (Act No.10 of 1977) 1977.
- The St. Xavier's University, Shillong Act, 2020 (Act No. 19 of 2020)
- The Techno Global University Act, 2008 (Act No. 5 of 2008)
- The University of Science and Technology, Meghalaya Act, 2008 (Act No. 6 of 2008)
- The University of Technology and Management Act, 2010 (Act No. 3 of 2011)
- The William Carey University Act, 2005 (Act No.13 of 2005)
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