The University of Science and Technology, Meghalaya Act, 2008 (Act No. 6 of 2008)

PART  IV
GOVERNMENT OF MEGHALAYA
LAW (B) DEPARTMENT
ORDERS BY THE GOVERNOR
———
NOTIFICATION
The 2nd December, 2008.
No.LL(B)87/2008/21.—University of Science and Technology, Meghalaya Act, 2008 (Act No. 6
of 2008) is hereby published for general information.
MEGHALAYA  ACT NO. 6 OF 2008
(As passed by the Meghalaya Legislative Assembly)
Received the assent of the Governor on 1st December, 2008.
Published in the Gazette of Meghalaya Extra Ordinary issue dated 2nd December, 2008.
UNIVERSITY OF SCIENCE AND TECHNOLOGY, MEGHALAYA  ACT, 2008
An
Act
to establish and incorporate an University in the State, with emphasis on providing high
quality and industry-relevant education in the areas of Engineering Science, Management Science,
Applied Life Sciences, Physical Sciences, Physical Education and Sports Sciences, Education
and Teaching Technology, Media and Communication Technology, Pharmaceutical Sciences,
Design and Architecture, Agriculture and Food Processing Sciences, Medical and Health Sciences
and other related areas of Science and Technology sponsored by Education, Research and
Development Foundation (ERDF), Guwahati and to provide for matters connected therewith or
incidental thereto.
Be it enacted by the Legislature of the State of Meghalaya in the Fifty-ninth Year of the Republic
of India as follows :





















L. M. SANGMA,
Additional Secretary to the Govt. of Meghalaya,
Law (B) Department.
SHILLONG: Printed and  Published  by the Director,  Printing and  Stationery, Meghalaya, Shillong.
(Extraordinary Gazette of Meghalaya) No.289 - 615 + 400—5-12-2008.
website:- http://megpns.gov .in/gazette/gazette.asp

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