The Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (Act No. 12 of 2018)

NOTIFICATION
The 9th October, 2018.
No.LL(B)54/2017/47. —The Meghalaya Regulation of the Game of Arrow
Shooting and the Sale of Teer Tickets Act, 2018 (Act No. 12 of 2018) is hereby
published for general information.
The Gazette of Meghalaya
EXTRAORDINARY
PUBLISHED BY AUTHORITY
 No. 369              Shillong, Tuesday,  October  9, 2018,              17th  Asvina-1940 (S. E.)
PART-IV
GOVERNMENT OF MEGHALAYA
LAW (B) DEPARTMENT
———
Postal Registration No. N. E.—771/2006-2008
MEGHALAYA ACT NO. 12 OF 2018.
(As passed by the Meghalaya Legislative Assembly)
Received the assent of the Governor on 7th October, 2018.
Published in the Gazette of Meghalaya Extra-Ordinary issue dated 9th October, 2018.
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THE MEGHALAYA REGULATION OF THE GAME OF ARROW SHOOTING AND
THE SALE OF TEER TICKETS ACT, 2018
An
Act
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SHILLONG: Printed and  Published  by the Director,  Printing and  Stationery, Meghalaya, Shillong.
              (Extraordinary Gazette of Meghalaya) No. 735 - 730 + 300 — 9 - 10 - 2018.
website:- http://megpns.gov .in/gazette/gazette.asp
W. KHYLLEP,
Secretary to the Govt. of Meghalaya,
Law  Department.
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