The Meghalaya Building and Other Construction Workers Welfare Board Act, 2019 (Act No. 23 of 2019)

NOTIFICATION
The 16th October, 2019.
No.LL(B).16/2015/85. —The Meghalaya Building and Other Construction
Workers’  Welfare Board  Act, 2019 (Act No. 23 of 2019) is hereby published for
general information.
The Gazette of Meghalaya
EXTRAORDINARY
PUBLISHED BY AUTHORITY
 No. 319           Shillong, Wednesday, October 16, 2019          24th Asvina-1941 (S. E.)
PART-IV
GOVERNMENT OF MEGHALAYA
LAW (B) DEPARTMENT
———
Postal Registration No. N. E.—771/2006-2008
MEGHALAYA  ACT  NO. 23 OF 2019
(As passed by the Meghalaya Legislative Assembly)
Received the assent of the Governor on the 9th October, 2019.
Published in the Gazette of Meghalaya Extra-Ordinary issue dated 16th October, 2019.
THE GAZETTE OF MEGHALAYA ( EXTRAORDINARY ) OCTOBER 16, 2019 [PART-IV1674
THE MEGHALAYA BUILDING AND OTHER CONSTRUCTION WORKERS’
WELFARE BOARD ACT, 2019.
An
Act
Be it enacted by Legislature of the State of Meghalaya in the Seventieth Year of the
Republic of India as follows:-
per
(
(
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authority
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SHILLONG: Printed and  Published  by the Director,  Printing and  Stationery, Meghalaya, Shillong.
              (Extraordinary Gazette of Meghalaya) No. 637 - 730 + 200 — 16 - 10 - 2019.
website:- http://megpns.gov .in/gazette/gazette.asp
S. KHARLYNGDOH,
Commissioner & Secretary to the Govt. of Meghalaya,
Law Department.

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