Andhra Pradesh — state statutes

248 acts.

• The 1Dr.YSR Architecture and Fine Arts University Act, 2008.
• The Acharya N.G. Ranga Agricultural University Act, 1963
• The Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in all the Nominated Posts) Act, 2019.
• The Andhra Pradesh (50 Percent Reservation to women in all the Nominated Posts) Act, 2019.
• The Andhra Pradesh (50 Percent Reservation to women in Works Contracts and Service Contracts given on nomination) Act, 2019.
• The Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956
• The Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985.
• The Andhra Pradesh (Non-Delta Area) Drainage Cess Act, 1986.
• The Andhra Pradesh (Prevention of Speculation in Immovable Property) Act, 1954.
• The Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994.
• The ANDHRA PRADESH (SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES) REGULATION OF ISSUE OF COMMUNITY CERTIFICATES ACT, 1993.
• The Andhra Pradesh (Telangana Area) Horse Racing and Betting Tax Regulation, 1358 Fasli (Adaptation and Amendment) Act, 2015.
• The Andhra Pradesh (Transferred Territories) Extension of Laws Act, 1961.
• The Andhra Pradesh Aadhaar (Targeted and Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2023.
• The Andhra Pradesh Abolition of Posts of Part-time Village Officers Act, 1985
• The Andhra Pradesh Acts and Regulations (Repeal) Act, 2018.
• The Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992.
• The Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977.
• The Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987.
• The Andhra Pradesh Agricultural Land (Conversion for Non Agricultural Purposes) Act, 2006.
• The Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002
• The Andhra Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960.
• The Andhra Pradesh Animal Feed (Regulation of Manufacture, Quality Control, Sale and Distribution) Act, 2020.
• The Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
• The Andhra Pradesh Aqua-culture Seed (Quality Control) Act, 2006.
• The Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019
• The Andhra Pradesh Bangaru Talli Girl Child Promotion and Empowerment Act, 2013
• The Andhra Pradesh Bhoodan and Gramdan Act, 1965.
• The Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control) Act, 2006.
• The Andhra Pradesh Board of Revenue (Replacement by Commissioners) Act, 1977.
• The Andhra Pradesh Capital Region Development Authority Act, 2014.
• The ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY REPEAL ACT, 2020
• The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987.
• The Andhra Pradesh Children Act, 1979.
• The Andhra Pradesh Cinemas (Regulation) Act, 1955
• The Andhra Pradesh Civil Courts Act, 1972.
• The Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960.
• The ANDHRA PRADESH CO-OPERATIVE SPINNING MILLS (REGULATION) ACT, 1983
• The Andhra Pradesh College Service Commission (Repeal) Act, 2001.
• The Andhra Pradesh Commission for Backward Classes other than Scheduled Castes and Scheduled Tribes in the State of Andhra Pradesh Act, 2019
• The Andhra Pradesh Commissionerate of Higher Education Act, 1986.
• The Andhra Pradesh Compulsory Registration of Marriages Act, 2002.
• The Andhra Pradesh Contingency Fund Act, 1957
• The Andhra Pradesh Control of Organised Crime Act, 2001
• The Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017.
• The Andhra Pradesh Corneal Grafting Act, 1963.
• The Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007
• The Andhra Pradesh Court-fees and Suits Valuation Act, 1956.
• The Andhra Pradesh Court-fees and Suits Valuation Act, 1956.
• The Andhra Pradesh Crop Cultivator Rights Act, 2019
• The Andhra Pradesh Crop Cultivator Rights Act, 2019.
• The ANDHRA PRADESH DECENTRALISATION AND INCLUSIVE DEVELOPMENT OF ALL REGIONS ACT, 2020
• The Andhra Pradesh Departmental Inquiries (Enforcement of Attendance of witnesses and Production of Documents) Act, 1993.
• The Andhra Pradesh Devadasis (Prohibition of Dedication) Act, 1988.
• The Andhra Pradesh District Collector's Powers (Delegation) Act, 1961
• The Andhra Pradesh District Planning Committees Act, 2005.
• The Andhra Pradesh Districts (Formation) Act, 1974.
• The Andhra Pradesh Domestic, Irrigation and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2018
• The Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017.
• The ANDHRA PRADESH ECONOMIC DEVELOPMENT BOARD ACT, 2018.
• The Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
• The Andhra Pradesh Educational Institutions Grant-in-Aid (Regulation) Supplementary Provision Act, 1995.
• The Andhra Pradesh Educational Service (Regulation of Pay Fixation of Principals and Lecturers) Act, 1990.
• The Andhra Pradesh Electricity Reform Act, 1998.
• The Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019
• The Andhra Pradesh Energy University Act, 2017.
• The Andhra Pradesh Energy University Act, 2017.
• The Andhra Pradesh Escheats and Bona Vacantia Act, 1974.
• The Andhra Pradesh Essential Services Maintenance Act, 1971.
• The Andhra Pradesh Excise Act, 1968.
• The Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993.
• The Andhra Pradesh Factories and Establishments (National, Festival and other Holidays) Act, 1974.
• The ANDHRA PRADESH FARMERS AGRICULTURAL DEBTS (MORATORIUM) ACT, 2004
• The Andhra Pradesh Farmers’ Management of Irrigation Systems Act, 1997.
• The Andhra Pradesh Fire Service Act,1999.
• The Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005.
• The Andhra Pradesh Fish Feed(Quality Control)Act, 2020.
• The Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017.
• The Andhra Pradesh Fisheries University Act, 2020.
• The Andhra Pradesh Forest Act, 1967
• The Andhra Pradesh Forest Produce (Fixation of Selling Prices) Act, 1989
• The Andhra Pradesh Gaming Act, 1974.
• The Andhra Pradesh Gift Goods (Prevention of Unlawful Possession) Act, 1965.
• The Andhra Pradesh Goods and Services Tax Act, 2017
• The Andhra Pradesh Government Lands and Buildings (Termination of Leases) Act, 1986.
• The Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) (Repeal) Act, 2018.
• The Andhra Pradesh Government Property (Preservation, Protection and Resumption) Act, 2007.
• The Andhra Pradesh Grama Sachivalayams and Ward Sachivalayams (GSWS) Act, 2023.
• The Andhra Pradesh Guaranteed Pension System Act, 2023.
• The Andhra Pradesh Habitual Offenders Act, 1962.
• The Andhra Pradesh Horse Race (Abolition of Turf Agencies) Act, 1983.
• The Andhra Pradesh Housing Board Act, 1956.
• The Andhra Pradesh Housing Schemes (Acquisition of Land) Act, 1961.
• The Andhra Pradesh Industrial Corridor Development Act, 2017
• The Andhra Pradesh Industrial Single Window Clearance Act, 2002.
• The Andhra Pradesh Industrial Workers (Representation, Participation in Management and Relief) Act, 1998.
• The Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act 2019.
• The Andhra Pradesh Infrastructure Development Corporation Act, 1998.
• The Andhra Pradesh Infrastructure Development Enabling Act, 2001.
• The Andhra Pradesh Inland Waterways Authority Act, 2023.
• The Andhra Pradesh Intelligent Global Hub for Digital Pedagogies Act,2019.
• The Andhra Pradesh Interest Free Sales Tax Loans for Industries (Imposition of Ceiling) Act, 1987
• The Andhra Pradesh Intermediate Education Act, 1971.
• The Andhra Pradesh Intoxicating Liquors (Prohibition of Advertisements) Act, 1978.
• The Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965.
• The Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984.
• The Andhra Pradesh Khadi and Village Industries Board Act, 1958.
• The Andhra Pradesh Labour Welfare Fund Act, 1987.
• The Andhra Pradesh Land Grabbing (Prohibition) Act, 1982
• The Andhra Pradesh Land Licensed Cultivators Act, 2011
• The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973.
• The Andhra Pradesh Land Revenue (Additional Wet Assessment) Act, 1975.
• The Andhra Pradesh Land Revenue (Enhancement) Act, 1967
• The Andhra Pradesh Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004.
• The ANDHRA PRADESH LOGISTICS UNIVERSITY ACT, 2017
• The Andhra Pradesh Logistics University Act, 2017.
• The Andhra Pradesh Lotteries Act, 1968
• The Andhra Pradesh Marine Fishing (Regulation) Act, 1994.
• The Andhra Pradesh Maritime Board Act, 2018
• The Andhra Pradesh Medical Education and Research Corporation (APMERC) Act, 2021.
• The Andhra Pradesh Medical Practitioners Registration Act, 1968.
• The ANDHRA PRADESH MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2008.
• The Andhra Pradesh Members of Police Force (Regulation of Transfers) Act, 1985.
• The Andhra Pradesh Metropolitan Planning Committee Act, 2007.
• The Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016
• The Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011
• The Andhra Pradesh Milk Procurement (protection of farmers) and Enforcement of Safety of Milk Standards Act, 2023.
• The Andhra Pradesh Millets Board Act, 2019.
• The Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005.
• The Andhra Pradesh Minor Forest Produce (Regulation of Trade) Act, 1971
• The Andhra Pradesh Minorities Component (Outlay, Allocation and Utilization of Financial Resources) Act, 2022.
• The Andhra Pradesh Municipal Corporations Act, 1994
• The Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008.
• The Andhra Pradesh Muttah, Jattu, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1976.
• The Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995.
• The Andhra Pradesh Non-trading Companies Act, 1962.
• The Andhra Pradesh Objectionable Performances Prohibition Act, 1956
• The Andhra Pradesh Occupants of Homesteads (Conferment of Ownership) Act, 1976.
• The Andhra Pradesh Oil Palm (Regulation of Production and Processing) Act, 1993.
• The Andhra Pradesh Panchayat Raj Act, 1994.
• The Andhra Pradesh Para Medical Board Act, 2006.
• The Andhra Pradesh Para Veterinary and Allied Council Act, 2023.
• The Andhra Pradesh Pathology and Anatomy Act, 1955
• The Andhra Pradesh Pawn Brokers Act, 2002
• The Andhra Pradesh Police (Reforms) Act, 2014
• The Andhra Pradesh Prevention of Anti-Social and Hazardous Activities Act, 1980.
• The Andhra Pradesh Prevention of Begging Act, 1977.
• The Andhra Pradesh Prevention of Couching Act, 1964.
• The Andhra Pradesh Prevention of Dangerous Activities of Boot-Leggers, Dacoits, Goondas, Immoral Traffic Offenders and Land-Grabbers Act, 1986.
• The Andhra Pradesh Prevention of Dangerous Activities of Communal Offenders Act, 1984.
• The Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997.
• The Andhra Pradesh Preventive Detention Act, 1970.
• The ANDHRA PRADESH PRISONS DEVELOPMENT BOARD ACT, 2001
• The Andhra Pradesh Private Aided Collegiate and Technical Education Employees (Regulation of Pay) Act, 2006.
• The Andhra Pradesh Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005.
• The Andhra Pradesh Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
• The Andhra Pradesh Prohibition Act, 1995.
• The Andhra Pradesh Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
• The ANDHRA PRADESH PROHIBITION OF COW SLAUGHTER AND ANIMAL PRESERVATION ACT, 1977.
• The Andhra Pradesh Prohibition of Ragging Act, 1997.
• The Andhra Pradesh Prohibition of smoking and Health Protection Act, 200
• The Andhra Pradesh Prohibition of smoking and Health Protection Act, 2002.
• The Andhra Pradesh Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012.
• The Andhra Pradesh Propagation of other religion in the places of worship or prayer (Prohibition) Act, 2007.
• The Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999
• The Andhra Pradesh Public Examinations (Prevention of Malpractices and Unfair means) Act, 1997.
• The Andhra Pradesh Public Safety (Measures) Enforcement Act, 2013.
• The Andhra Pradesh Public Sector Undertakings (Reconstitution of Management) Act, 1996.
• The Andhra Pradesh Public Security Act, 1992.
• The Andhra Pradesh Public Societies (Reconstitution of Management) Act, 1996.
• The ANDHRA PRADESH PULSES BOARD ACT, 2020
• The Andhra Pradesh Re-enacting and Repealing Act, 1974.
• The ANDHRA PRADESH RECOGNISED PRIVATE EDUCATIONAL INSTITUTIONS (CONTROL) ACT, 1975.
• The Andhra Pradesh Regularisation of Services of Contract Employees Act, 2023.
• The Andhra Pradesh Regulation of Reservations for Appointments to Public Services Act, 1997.
• The Andhra Pradesh Relief, Undertakings (Special Provisions) Act, 1971.
• The Andhra Pradesh Requisitioning of Buildings Act, 1954.
• The Andhra Pradesh Reservation in favour of Socially and Educationally Backward Classes of Muslims Act, 2007
• The Andhra Pradesh Reserved Forests (Validation of Notifications) Act, 1975.
• The Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971.
• The Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998.
• The Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001.
• The Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Act, 2000.
• The Andhra Pradesh Scheduled Castes Sub-Plan and Tribal Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2013.
• The Andhra Pradesh School Education Management (Community Participation) Act, 1998.
• The Andhra Pradesh School Education Regulatory and Monitoring Commission Act, 2019.
• The Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009
• The Andhra Pradesh Shops and Establishments Act, 1988.
• The Andhra Pradesh Silkworm Seed and Cocoon (Control) Act, 1956.
• The Andhra Pradesh Single Window Co-operative Credit Structure at State Level Act, 1994.
• The Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956.
• The Andhra Pradesh Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995.
• The Andhra Pradesh Societies Registration Act, 2001.
• The Andhra Pradesh Special Protection Force Act, 1991
• The Andhra Pradesh Special Security Group Act, 2023
• The Andhra Pradesh Splitting up of Joint Pattas Act, 1965.
• The Andhra Pradesh Sports Authorities Act, 1988.
• The Andhra Pradesh State Agricultural Council Act, 2020.
• The Andhra Pradesh State Aid to Industries Act, 1976.
• The ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020.
• The ANDHRA PRADESH STATE AUDIT ACT, 1989.
• The Andhra Pradesh State Co-operative Bank (Formation) Act, 1963.
• The ANDHRA PRADESH STATE COMMISSION FOR SCHEDULED TRIBES ACT, 2020.
• The ANDHRA PRADESH STATE COUNCIL FOR PHYSIOTHERAPY ACT, 2019
• The Andhra Pradesh State Council of Higher Education Act, 1988.
• The Andhra Pradesh State Development Corporation Act, 2020.
• The Andhra Pradesh State Educational Institutions (Reservation in Teachers’ Cadre) Act, 2021
• The Andhra Pradesh State Electricity Board (Recovery of Dues) Act, 1984.
• The Andhra Pradesh State Handloom Weavers Co-operative Society Limited (Merger of certain Co-operative Societies) Act, 1983.
• The Andhra Pradesh State Handloom Weavers' Co-operative Society (Formation) Act, 1976.
• The Andhra Pradesh State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959.
• The Andhra Pradesh State Road Transport Corporation (Absorption of Employees into Government Service) Act, 2019.
• The Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1961.
• The Andhra Pradesh Tahsildars and Deputy Tahsildars (Construction of References) (Repeal) Act, 2007
• The Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001
• The Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987.
• The ANDHRA PRADESH TAXATION OFFENCES (INAPPLICABILITY OF LIMITATION) ACT, 1982.
• The Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017.
• The Andhra Pradesh Transferred Territories (Repeal and Extension of Laws) Act, 1962.
• The Andhra Pradesh Transplantation of Human Organs Act, 1995.
• The Andhra Pradesh Vaidya Vidhana Parishad Act, 1986.
• The Andhra Pradesh Watans (Abolition) Act, 1978.
• The Andhra Pradesh Water Resources Development Corporation Act, 1997.
• The Andhra Pradesh Water Resources Regulatory Commission Act, 2009
• The Andhra Pradesh Water Tax Act, 1988.
• The Andhra Pradesh Water, Land and Trees Act, 2002.
• The Andhra Pradesh Weights and Measures (Enforcement) Act, 1958.
• The Andhra Pradesh Yogadhyayana Parishad Act, 1987.
• The Andhra Public Premises (Eviction of Unauthorised Occupants) Act, 1968.
• The Commission for Development of Backward Areas of Andhra Pradesh Act, 2008
• The COMMISSION FOR DEVELOPMENT OF BACKWARD AREAS OF ANDHRA PRADESH ACT, 2008.
• The Damodaram Sanjivayya National Law University Act, 2008
• The Dr. Abdul Haq Urdu University Act, 2016
• The Dr. N.T.R University of Health Sciences Act, 1986.
• The Dr.Y.S.R. Horticultural University Act, 2007
• The Dr.YSR Architecture and Fine Arts University Act, 2008
• The Dravidian University Act, 1997.
• The Gajapathinagaram Taluk and Prakasam District (Formation) Act, 1970.
• The Nagarjunasagar Project (Acquisition of Land) Act,1956
• The National Academy of Legal Studies and Research University Act, 1998.
• The Potti Sreeramulu Telugu University Act, 1985
• The Rajiv Gandhi University of Knowledge Technologies Act, 2008.
• The Rangaraya Medical College (Taking over of Management) Act, 1977.
• The SRI PADMAVATHI 1MAHILA VISWA VIDYALAYAM (WOMEN S UNIVERSITY) ACT, 1983.
• The Sri Venkateswara Vedic University Act, 2006.
• The Sri Venkateswara Veterinary University, Act, 2005
• The Vijayawada Municipal Corporation Act, 1981.
• The Visakhapatnam Municipal Corporation Act, 1979.