The Andhra Pradesh Milk Procurement (protection of farmers) and Enforcement of Safety of Milk Standards Act, 2023.
Andhra Pradesh · state statute
Open in Lexace · Ask the AI about this act I II III IV 2 V 3 I 4 (i) (ii) (iii) (iv) 5 (i) (ii) (iii) (iv) (v) (vi) (vii) (viii) (i) (ii) (iii) (iv) (v) 6 (i) (ii) 7 (i) (ii) (iii) (iv) (v) (vi) (vii) (viii) (ix) (x) II 8 III (ii)(iii) 9 (i) (ii) (iii) (iv) (v) (i) (ii) (iii) (iv) (v) (vi) (vii) (viii) (i) 10 (ii) (iii) (iv) i (v) (vi) (vii) (viii) 11 (ix) (x) (iii) (i) (i) (ii) 12 (ii) 13 IV 14 15 16 (i) (ii) (iii) 17 (i) (ii) (i) 18 (ii) (iii) 19 V 20
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