The Gajapathinagaram Taluk and Prakasam District (Formation) Act, 1970.
Andhra Pradesh · state statute
Open in Lexace · Ask the AI about this actTHE GAJAPATHINAGARAM TALUK AND PRAKASAM DISTRICT (FORMATION)
ACT, 1970
ACT No. 2 of 1970
ARRANGEMENT OF SECTIONS
SECTIONS
1. Short title and commencement
2. Definitions
3. Formation of the new taluk of Gajapathinagaram
4. Formation of the new district of Prakasam
5 . Power to make supplemental, incidental and consequential orders
6 . Validation of notification relating to the formation of Gajapathinagaram
Block and constitution Block and constitution of Panchayat Samithi
therefor
7. Constitution of Zilla Parishad for the new district of Prakasam
8. Territorial extent of and power to adapt laws
9. Power to construe laws, etc
10. Notification to be laid before the State Legislature
11. Repeal of Ordinance 1 of 1970
SCHEDULE 1:- SEHEDULE 1
SCHEDULE 2:- SEHEDULE 2
THEGAJAPATHINAGARAM TALUK AND PRAKASAM DISTRICT (FORMATION)
ACT, 1970 2 of 1970 [13th March, 1970]
ACT No. 2 of 1970
[13th March, 1970]
AN ACT PROVIDING FOR THE FORMATION OF THE NEW TALUK OF
GAJAPATHINAGARAM IN THE VISAKHAPATNAM DISTRICT AND THE
NEW DISTRICT OF1[PRAKASAM] IN THE STATE OF ANDHRA PRADESH
AND FOR MATTERS CONNECTED THEREWITH
BE it enacted by the Legislature of the State of Andhra Pradesh in the
Twenty First year of the Republic of India as follows:-
1. Short title and commencement- (1) This Act may be called the
Gajapathinagaram Taluk and1[Prakasam] District (Formation) Act, 1970.
(2) It shall, in so far as it relates to the formation of β
(a) Gajapathinagaram taluk, be deemed to have come into force on the
15th November, 1969;
(b)1[Prakasam] district, come into force on the 2nd February, 1970
2. Definitions - In this Act, unless the context otherwise requires, -
(a) βGovernmentβ means the State Government;
(b) βlawβ includes any enactment, Ordinance, Regulation, Order, bye-
law, rule, scheme, notification or other instrument having the force of
law;
(c) βnotificationβ means a notification published in the Andhra Pradesh
Gazette;
(d) βScheduleβ means a Schedule to this Act.
3. Formation of the new taluk of Gajapathinagaram - There shall be deemed to
have been formed, as from the fifteenth day of November, 1969, a new taluk in the
district of Visakhapatnam or the State of Andhra Pradesh, known as
Gajapathinagaram taluk comprising the areas specified in the First Schedule; and
such of those areas in the Srikakulam district as have been included in the
Gajapathinagaram taluk shall, as from that day, be deemed to have ceased to form
part of that district.
4. Formation of the new district of1[Prakasam] - As from the second day of
February, 1970, there shall be formed a new district in the State of Andhra
Pradesh, to be known as the1[Prakasam] district comprising the areas specified in
the Second Schedule; and the said areas shall thereupon cease to form part of the
district of Guntur, Nellore or Kurnool, as the case may be.
5. Power to make supplemental, incidental and consequential orders - The
Government may, for the purpose of giving effect to this Act, by notification, make
such supplemental, incidental and consequential provisions as they may deem
necessary.
1 . Substituted by Act No.8 of 1972, S 2
6. Validation of notification relating to the formation of Gajapathinagaram
Block and constitution of Panchayat Samithi therefore - Notwithstanding
anything in the Andhra Pradesh Panchayat Samithis and Zilla Parishads Act,
1959, (A.P. Act, XXXV of 1959) the notifications of the Government in G.O.Ms.Nos.
546 and 547 of the Planning and Panchayati Raj Department, dated the 15th
November, 1969, published at pages 1-6 of Part VII-Extraordinary of the Andhra
Pradesh Gazette, dated the 15th November, 1969, and issued or purporting to have
been issued under section 3 of that Act, redelimiting certain Blocks in Srikakulam
and Visakhapatnam districts and forming a new Block known as
Gajapathinagaram Block, comprising certain villages specified in the First
Schedule, and constituting a Panchayat Samithi for that Block, shall be deemed
always to have been validly issued: and anything done or any action taken by the
Government or by any officer or authority in pursuance of the said notifications
shall be deemed to have been validly done or taken in accordance with law.
7. Constitution of Zilla Parishad for the new district of1[Prakasam] - (1)
Notwithstanding anything in the Andhra Pradesh Panchayat Samithis and Zilla
Parishads Act, 1959 (A.P.Act XXXV of 1959)--
(a) the Government may, by notification, constitute a Zilla Parishad for
the new district of1[Prakasam] with effect on and from such date as
may be specified therein;
(b) the Zilla Parishad shall, by the name of the1[Prakasam] district,
be a body corporate having perpetual succession and a common seal
with power to acquire, hold and dispose of property and to enter into
contracts and may by its corporate name, sue and be sued;
(c) the Government may appoint a Special Officer to exercise the
powers, discharge the duties and perform the functions of the newly
constituted Zilla Parishad for the1[Prakasam] district, its Chairman,
Vice-Chairman, Standing Committees and its Secretary;
(d) the Special Officer shall cause arrangements for elections to be
made so that the elected members may come into office not later than
six months from the date specified under clause (a):
Provided that the Government may extend the time limit
aforesaid by a period not exceeding three months, if for any
unavoidable reasons, the elections cannot be completed within the
said time limit;
(e) the Special Officer shall exercise the powers, discharge the duties
and perform the functions of the Zilla Parishad until the elected
members come into office, of the Chairman and Vice- Chairman until
a Chairman and Vice-Chairman are elected by the Zilla Parishad, of
the Standing Committees until the Standing Committees are
constituted by the Zilla Parishad and of the Secretary until a Secretary
is appointed, as the case may be;
(f) save as respects matters provided in this section all the provisions
of the Andhra Pradesh Panchayat Samithis and Zilla Parishads Act,
1959 (A.P.Act XXXV of 1959) shall apply to the Zilla Parishad for the
new district of1[Prakasam].
(2) The Government may, for the purpose of giving effect to the provisions of
this section, make by notification, such supplemental, incidental and
consequential provisions, including provisions as to the composition of the
members of the newly constituted Zilla Parishad for2[Prakasam] district or the
Zilla Parishads for the existing districts of Guntur, Nellore and Kurnool, or their
Standing Committees, as to the transfer to the Zilla Parishad for3[Prakasam]
district, or disposal otherwise of the assets or institutions vesting in the Zilla
Parishads for the existing districts aforesaid, as to the discharge of the liabilities, if
any, subsisting against the said Zilla Parishads relating to or arising from such
assets and institutions and also as to the recovery of any sums due to or
recoverable be the said Zilla Parishads on the date of the constitution of the Zilla
Parishad for the new district of4[Prakasam].
8. Territorial extent of and power to adept laws - (1) The provisions of section 3
or section 4 shall not be deemed to have effected any change in the territories to
which any law in force immediately before the 15th November, 1969 or the 2nd
February, 1970, as the case may be, extends or applies, and territorial references
in any such law to the district of Srikakulam, Visakhapatnam, Guntur, Nellore or
Kurnool shall, until otherwise provided by the State Legislature or other competent
authority, continue to have the same meaning.
(2) For the purpose of facilitating the application in relation to the district of
Srikakulam, Visakhapatnam,1[Prakasam], Guntur, Nellore or Kurnool of any law
made before the 15th November, 1969 or the 2nd February, 1970, as the case may
be, the Government may, by notification, make such adaptations and
modifications of the law, whether by way of repeal or amendment, as may be
necessary or expedient, and thereupon every such law shall have effect subject to
the adaptations and modifications so made until altered, repealed or amended by
the State Legislature or other competent authority.
9. Power to Construe laws, etc., - (1) Notwithstanding that no provision or
insufficient provision has been made by or under this Act, any Court, Tribunal or
authority required or empowered to enforce any law, appointment, license, permit
or other proceeding, may, for the purposes of facilitating its application in relation
to the district of Srikakulam, Visakhapatnam,1[Prakasam], Guntur, Nellore or
Kurnool, construe the law, appointment, license, permit or other proceeding with
such alterations not affecting the substance as may be necessary or proper to
adopt it to the matter before the Court, Tribunal or authority, as the case may be.
(2) The Government may, by notification, specify the authority, officer or
person who shall be competent to exercise such functions exercisable under any
law, appointment, license, permit or other proceeding in force, as may be
mentioned in that notification and such law, appointment, license, permit or other
proceeding shall have effect accordingly.
10. Notifications to be laid before the State Legislature - Every notification
made under this Act, shall, immediately after it is made, be laid before each House
1. Substituted by Act No.8 of 1972, S 22. Substituted by Act No.8 of 1972, S 2
of the State Legislature if it is in session and if it is not in session in the session
immediately following, for a total period of fourteen days which may be comprised
in one session or in two successive sessions, and if, before the expiration of the
session in which it is so laid or the session immediately following, both Houses
agree in making any modification in the notification or in the annulment of the
notification, the notification shall from the date on which the modification or
annulment is notified, have effect only in such modified form or shall stand
annulled, as the case may be, so however that any such modification or
annulment shall be without prejudice to the validity of anything previously done
under that notification.
11. Repeal of Ordinance I of 1970 - The Gajapathinagaram Taluk and Ongole
District (Formation) Ordinance, 1970, is hereby repealed.
FIRST SEHEDULE
(Section 3 and 6)
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram 1. Badevalasa
2. Chinachamalapalle
3. Chinamedapalle
4. Datti
5. Gutchimi
6. Gadabavalasa
7. Ingilapalle
8. Jakkuva
9. Komatipalle
Agraharam
10. Kuntinivalasa
11. Maradam
12. Marrivalasa
13. Pedachralepalle
14. Pedamedapalle
15. SwamiChintalavalasa
16. Tadedoravalasa
17. Vindhyavasi
18. Venkatapuram
near Datti
19. Venkatakrishnarajapuram
20. Dattirajeru
21. Bhupalarajapuram
22. Balabhadrarajapuram
23. Pedamanapuram
24. Sarayavalasa
25. Vengara
FIRST SEHEDULE β (Continued)
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram 26. Dasupeta
27.Gudivada
28. Rabanda
29.Kannam
30.Chinakada
31. Bhojarajapuram
32.Bangarampeta
33. Porali Agraharam
34. Gobhyam
35. Vijayarampuram
36. M. Lingalavalasa
37.Pedakada
38.Gadasam
39.Vijayaramagajapatinagaram
40.Visweswararajapuram
41. T. Burjavalasa
42. Timiteru
43. Lakshmipuram
44. Krishnapuram
45. Andhra
46.Bhimavaram
47. Bhimapolu
48. Chippapalle
49.Ippalavalasa
50. Kondalingalavalasa
51.Kuneru
52.Nikkalavalasa
53.Uddangi
FIRST SEHEDULE - Continued
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram 54. Jagannadhapuram
55. Panasalavalasa
56. Butchempeta
57. Londrapadu
58. Pallapadu
59. Billakota
60. Gottilipadu
61. Gummakota
62. Lova kadambavalasa
63. Nandakota
64.Sarapalle
65.Buradagedda
66.Dabbalapadu
67. Dagudivalasa
68. Gujjeli
69.Sankuparthi
70. Kondamoamidivalasa
71.Gajamguddivalasa
72.Pullitivalasa
73. Seelavalasa
74.Savaravilli
75.Ittikattavalasa
76.Mirtivalasa
77.Regulapadu
78.Tinneruvalasa
79.Marrivalsa
80.Kumbivalasa
81.Nandapurivalasa
FIRST SEHEDULE
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram
82. Jadunaiduvalasa
83. Donupalli
84. Paidiparthi
85. Makadivalsa
86. Poram
87. Poramlova
88. Puligummi
89. Butchirajupeta
90. Gurammavalsa
91. Meesalapeta
92. Kompangi
93. Iddanavalsa
94. Challapeta
95. Amarayyavalsa
96. Kailam
97. Jaithi
98. Chintalavalsa
99. Pittada
100.Garugubilli
101. Singavaram
102. Putikavalsa
103. Lothugedda
104. Savaravanivalsa
105. Vanija
106. Vankasomida
107. Jeelikavalsa
108. Agaru
109. Bhudevipet
110. Bondapalli
111. Buruga
112. Bungija
FIRST SEHEDULE - Continued
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram 113. Chinnakonela
114. Paddakonela
115. Kottaparthi
116. Yenikala Sitharampuram
117. Lokuvalsa
118. Budathanapallerajeru
119. Davalapeta
120. Devupalli
121. Dolapalem Agraharam
122. Gajapathinagaram
123. Chintamarapalle
124. Gangachoillepenta
125. Gittupalle
126. Grahapathi Agraharam
127. Gurlathammirajupeta
128.Inugantivenkanna
Agraharam
129. Jinnam Agraharam
130. Kalamrajupeta
131. Kanimeraka
132. Kenguva Agraharam
133. Kindam Agraharam
134. Kodisa
135. Kottabaggam
136.Chittayyavalsa Agraharam
137. Lingalavalsa Agraharam
138. Logisa Agraharam
139. Madhupada
140. Marupalli
141. Mentada
142. Mokasa Kottavalsa
143. Mutcherla
144. Mudduru
145.Narayana
Gajapathinagaram Agraharam
FIRST SEHEDULE
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram 146. Patabaggam
147. Patruvada
148. Pedisela Agraharam
149. Pedaraba Devipalli
(Hamlet)
150.Rompalli
151.Puritipenta
Agraharam
152.Rasakindam
Dummulepalem (Hamlet)
153.Rayindram
154. Ramannapeta
Agraharam
155. Tk. Sitharampuram
156. Bhagirathipuram
Agraharam
157.Rangupuram
Agraharam
158.Salipeta
159.Sitharamapuram
Agraharam
160. Srirangarajapuram
Agraharam
161.Tamatada
Agraharam
162.Tummikapalli
Agraharam
163. Venkatapuram
164. Vemali
(Laksmipuram) (Hamlet)
165. Chamalavalsa
166. Kummarigunta
Agraharam (alias
Mutyalammapeta)
167. Mulakalagumadam
168.Kondavenkatapuram
169. Rabapalem
170. Sottadivalsa
171. Kotaparthivalsa
FIRST SEHEDULE - continued
District Taluk Village
(1) (2) (3)
Vishakapatnam Gajapathinagaram172. Chinaraba
173. Gadelova
174. Gudem
175. Dabbalapadu
176.Rokatithammapuram
177. Chintalapadu
SECOND SEHEDULE
(Section 4 )
Revenue Revenue Revenue Revenue Village
Division Taluk Firka
(1) (2) (3) (4)
1. Markapur (i)Markapur 1. Markapur 1. Chintakunta
2. Badekhanpeta
3. Gajjalakonda
4. Thippayapalem
5. Melyavanthunipadu
6. Gottipadiya
7. Devarajughattu
8. Nikarampalle
9. Kothapally
10.Idupur
11. Jammanapally
12. Kolabheemunipad
13. Pedda Nagulavaram
14. Pedda Yachavaram
15. Markapur
16. Vemulakota
17. Sivarampuram
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Markapur-- (i)Markapur -- 1. Markapur β
(Contd.,) (Contd.,) (Contd.,) 18. Bhupathipally
19. Bondalapad
20. Akkacheruvu
21. Krishnapuram
22. Narasimhapuram
23. Yellapuram
2. Dornal 1. Chatlamitta
2. Kalanoothala
3. Dornal
4. Pedda Aravid
5. Boyadagumpula
6. Badvid
7. Pragallapad
8. Yadavalli
9. Cherlopalli
10.Pedda Bommalapuram
11. Iyanamukkela
12. Nallaguntla
13. Sanikavaram
14. Katakanipally
15. Chinna Dornal
16. Sunkesula
17. Lingam Vanipalli
3. Dupad 1. Gurrapusala
2. Amanigudipad
3. Boyalapally
4.Gurajapally
5. Duvvali
6.Lellapally
7. Obulakkapally
8. Gollapally
9.Dupad
10.Vishwanadhapuram
11. Thokapally
12. Cumbumpad
13. Ambapuram
14. Gobbur
15. Thangiralapalle
16.Mallapeta
17. Maktumpuram
18. Thimmanapalem
19. Narasingapuram
20.Boyalapalli (Shrotriem)
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Markapur-- (i)Markapur 2. Dornal
(Contd.,) -- (Contd.,) -(Contd.,)
4. Yerragondapalem 1. Rayavaram
2.Millampally
3. Ramchandrapuram
4.Komarole
5.Kavulakuntla
6. Yerragondapalem
7.Gangapalem
8.Rachakonda
9.Yandrapalle
10. Chapellamadugu
11. Venkatadripalem
12. Gollavidipi
13.Kolukula
14. Ramasamudram
15. Mittapalem
16.Lolapuram
17.Kataruvanipalli
18.Madhavanipalli
5. Thripuranthakam 1. Marrivemula
2. Sathakode
3.Mutukula
4.Pullalacheruvu
5. Isukatripuravaram
6. Manepalle
7.Chawtapacherla
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Markapur-- (i)Markapur 2. Tripurantakham
(Contd.,) -- (Contd.,) -(Contd.,)
8. Ganapavaram
9. Medapi
10. Annasamudram
11. Thripuranthakam
12. Rajupalem
13. Kankanalapalle
14. Mirjampally
15. Ayyagaripalle
16. Choutopalle
17. Narsapuram
Special Tracts (Chenchu Gudems)
1. Alligodem
2. Garnipenta
3. Garapenta
4. Guttalacheruvu
5. Chintalagudem
6. Chilakacherla
7. Chinna Chema
8. Chinna Monthola
9. Chennopalem
10. Tummala Baillu
11. Telugu Rayanicheruvu
12. Daddanala
13. Nekkanti
14. Polutla
15. Pedda Chama Gudem
16. Pedda Montrala
17. Ponnala Bailu
18. Burugundala
19. Marripalem
20. Muriki Mallapenta
21. Madama Chelama
22. Sunddakunta
23. Chinaruthapalem
24. Rollapenta
25. Darabayalu
26. Nirjamala
27. Uppaladinnepenta
28. Narsapuram
29. Rayavaram
30. Siva puram
31. Nallaguntla
32. Chintalamudipi
33. Donnalabayalu
34. Panugamadugu
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Markapur (ii) Giddalor 1. Giddalor
(Contd.,) (Contd.,) (Contd.,)
1. Giddalor
2. Modampalli
3. Ambavaram
4. Kristamsettypalli
5.Kanchipalli
6. Chattiraddipalli
7. Kongalavidu
8. Narasimhunipalli
9. Kommunur
10. Mundlapad
11. Kothakota
12. Sanjeevaraopet
13. Gadikota
14. Uyyalawada
2. Komarole 1. Narava
2. Ramavaripalli
3. Badusupalli
4. Mothupalli
5. Reddicherla
6. Allinagaram
7. Brahmanapalli
8. Komarole
9. Chintalapalli
10. Pullareddipalli
11. Idamkal
12. Suravaripalli
13. Badinenipalli
14. Krishnampalli
15. Lingareddipalli
16. Vennampalli
17. Rajupalem
18. Nallaguntla
19. Tamballapalli
20. Podilakondapalli
21. G. Moraipalli
22. Tripurapuram
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Markapur-- (ii)Giddalore 1. Racherla
(Contd.,) -- (Contd.,) -(Contd.,)
3. Racherla 1. Akavidu
2. Chinaganipalli
3.Jellivaripullalacheruvu
4. Chollavidu
5. Anumalapalli
6. Racherla
7. Bhupanaguntla
8. Thimmapuram
9. Edavalli
10. Gudimetta
11. Palakvidu
12. Somidevipalli
13. Turimella
14. D. Guruvaipalli
15. Venturlapad
16. Madhavapuram
4 Pusulapadu 1. Daddavada
2. Nagireddipalli
3.Taticherla
4.Mokshagundam
5.Pusalapadu
6. Vandutla
7. Salakalavidu
8. Pitikayagulla
9.Madanapulla cheruvu
10. Basinepalli
11.Pachalla
Venkatapuram
12.Galizerugulla
13. Konapalli
14.Dhatara Krishnapuram
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Markapur-- (ii) Giddalore 1. Racherla
(Contd.,) -- (Contd.,) (Contd.,)
5. Cumbum 1. Jagganbotla Krishnapuram
2. Chinna Cumbum
3. Cumbum
4. Janganguntla
5. Lanjakota
6. Retalapalli
7.Pedda Obenayani palli
8.Chinna Obenayani palli
9. Ravipadu
10. Avurangabad
11. Nadimpalli
12. Kandulapuram
13. Hazarath Gudem
14. Kagithala Gudem
15. Chinthalapalem
16. Somavarpet
17.Proumamillapalli
18. Besthavarpet
19. Papayapalli
20. Nekunambad
21.Pothavaram
6. Artheveddu 1. Velegulapaya
2. Gannepalli
3. Magutur
4. Pottibasavaipalli
5. Ayyavaripalli
6. Pedda Kandakur
7. Donakonda
8. Ardhavdui
9. Bollupalli
10.Papinenipalli
11. Yerraguntla
12. Errabalam
13. Lingapuram
14.Bogole
15.Kakerla
16. Anantapalli
17.Lingapuram Kandrika
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Kandukur (i) Kandukuru 1. Singarayakonda
(Contd.,) -- (Contd.,) (Contd.,)
1 Uppalapadu (Z)
2. Paletipadu
3. Devagudur
4. Chirrikurapadu
5. Zurugumalli
6. Vaviletipadu
7. Bitragunta
8. Nandanavaram
9. Kalikivoya
10. Pakala
11. Somarajupalli
12.Singarayakonda (R.S)
13. Sanampudi
14. Kanumalla
15.Paletipad Gadepallavari
Kandriga
16.Paletipad (Mocherlawari)
Kandriga
17. Thumadu
18. Nandanavanam Vavillavari
Kandriga
19. Mulalguntapadu
20. Singarayakonda
21. Palukur
22. Binginipalli
2. Kondapi 1. Kondapi
2. Peridepi
3.Muppavaram
4. Chodavaram
5.Vennoor
6. Chinavenkanapalem
7. Narasingole
8.Ramachandrapuram
9. Pydipad
10.Chatukupad
11.Jarlapalem (Pedakandlagunta)
12. Illavara
13. Gurrapadia
14. Chinakandlagunta
15. Mugachintala
16. Anakarlapudi
17. Nernurpad
18.Narasimhanayuni Kandriga
19. Kondepi Godiyaramvari
Kandriga
20. Chinakandligunta chamarivari
Kandriga.
21. Chinakandalagunta
Anantabhotlavari Kandriga
22. Gurrapadia Darbha kula-
Kandriga
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Kandukur-- (i) Kandukur 2. Kondapi
(Contd.,) -- (Contd.,) (Contd.,) 23. Ilavara Mamidalavari
Kandriga
24. Kamepalli
25. Kammepalli Agraharam
26. Uppaladinna
27. Narasingole Mahankalivari
Kandriga
28. Chinakandla gunta
Mamidalavari Kandriga
29. Peerapuram Mamidalavari
Kandriga
30. Zamin Mekapudi
31. Government Mekapad
32. Ayyaparajupalem
33. Pachava
34. Panchava Balagopalapuram
35. Vardhineni palem
36. Zuvvigunta
37. Venkatakrishnapuram
38. Dharmavaram
39. Petlur
40. Petlur Kurugantivari Kandriga
41. Petlur Machaerlavari Kandriga
42.Tangella
43.Tangella Iskavari Palli Kandriga
3. Ponnalur
1. Boganampad
2. Kotapadu
3. Kotapad Agraharam
4. Channipad
5. Manginipad
6. Samarapalem
7. Malepad
8. Polinenipalem
9. Veerannapalem
10. Uppalapadu
11. Kondasamudram
12. Ponnalur
13. Ippagunta
14. Pedavenkanapalem
15. Nukavaram
16. Ravulakollu
17. Vempad
18. Vellatur
19. Muppala
20. Ponnalur Gudavari Kandriga
21. Cherukur
22. Chavatapalem
23. Lingamgunta
24. Singanabhotla palem
25. Vellaturu Kalidasuvari
Kandriga
26. Muppala Kesamavari
Kandriga
27. Yedlurupad
28. Rajavolupadu
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
1. Kandukur-- (i) Kandukur 1. kandakur
(Contd.,) -- (Contd.,)
4 Kandukur 1. Naladalapur
2. Parikondapad
3. Parakondapad Agraharam
4. Kandukur
5. Kondamudusu palem
6. Mopad
7. Machavaram
8. Kakutur
9. Jillelimudi
10. Pandalapad
11. Kovur
12. Anandapuram
13.Vikkiralapeta
14. Vogur
15. Kondikandukur
16. Mahadevapuram
17. Anantasagaram
18. Kancharagunta
19. Jillellamudi Gadepallivari
Kandriga
20. Kondareddipalem
21. Madanagopalapuram
22. Pokuru
23. Nekunampuram
24. Singamanenipalli
25. Nekunampuram.
Kalidasuvari Kandriga
5. Lingasalmudram
1. Chundi
2. Ayyavaripalli
3. Yerrareddipalem
4. Ramalingapuram
5. Ankabhuplapuram
6. Ramachandrapuram
7. Polinenicheruvu
8. Vengamakkapalem
9. Rollapadu
10. Lingampalem
11. Navabpalem
12. Voletivaripalem
13. Sakhavaram
14. Mogalicherla
15. Lingasamudram
16. Pentrala
17. Racheruvurajupalem
18. Gangapalem
19. Timmareddipalem
20. Veeraraghavunikota
21. Viswanadhapuram
22.Malakondrayuni palem
23. Cheemalapenta
24. Thummagunta
25. Brahamanapalli
26. kalavalla
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (i) Kandukur 6. Lingasamudram
(Contd.,) -- (Contd.,) (Contd.,)
27. Vengalapuram
28. Mukteswaram
29. Rallapad
30. Narasimhapuram
31. Jangamreddi Kandriga
32. Thuruparajupalem
33. Dappalampadu
6. Ulvapadu
1. Atmakur
2. Palur
3. Dondapad
4. Ravur
5. Ramayapatnam
6. Chevur
7. Chagollur
8. Virepalli
9. Mocherla
10. Bhimavaram
11. Chakicherla
12. Kollurpad Rajupalem
13. Karedu
14. Mannetikota
15. Krishnapuram
16. Kollurpad Sriranganayakulavari
Kandriga
7. Gudlur
1. Gudlur
2. Kothapeta
3. Chemidthipad
4. Potlur
5. Chinalaterpi
6. Darakanipad
7. Basireddipalem
8. Baddepudi
9. Ammavaripalem
10. Rajupalem
11. Baidupalem
12. Chinapavani
13. Peddapavani
14. Gundlapalem
15. Puretipalli
16. Angirekulapad
17. Anneboyinapalli
18. Venkampeta
19. Naidupalem
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (ii) Podili 1. Tarlupadu
(Contd.,) --
1. Tarlupadu
2. Mirjapeta
3. Karumanipalli
4. Mangalakunta
5. Jagannathapuram
6. Surepalli
7. Goguladinne
8. Rayavaram
9. Obayapalli
10. Jangamreddipalli
11. Kondareddipalli
12. Rothalapadu
13. Ganugapenta
14. Kandareddipalli
15. Thadivaripalli
16. Nagendlamudupu
17. Pathepuram
18. Thummalacheruvu
19. Chennareddipalli
20. Gorugunthalapadu
21. Tellapadu
22. Gollapalli
23. Rolagampadu
24. Seethanagulavaram
25. Kalavalapalli
26. Kethagudipi
(ii) Podili 2. Pedarikatla
1. Mohammadapuram
2. Chinamanagundam
3. Nagampalli
4. Irasalagundam
5. Salanuthala
6. Vinjavartipadu
7. Yedavalli
8. Badugulleru
9. Pedarikatla
10. Chinarikatla
11. Bachalakurapad
12. Katragunta
13. Gotlagattu
14. Budamkayalapadu
15. Siddavaram
16. Mugachintala
17. Garimenapenta
18. Kambhalapadu
19. Nandipalem
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (ii) Podili
(Contd.,) -- (Contd.,) 3. Marripudi
1. Chilamakur
2. Ramayapalem
3. Kakarla
4. Ponnur
5. Vallyapalem
6. Niramamapuram
7. Tsallur
8. Sannamur
9. Ankepalli
10. Ganjipalem
11. Uppalapadu
12. Yelluru
13. Kuchipudi
14. Tippaladevi palli
15. Kondaladevi palli
16. Vemavaram
17. Ramachandrapuram
18. Garlapeta
19. Venkatamarripalem
20. Marripaudi
21. Chimata
22. Talamalla
23. Lakshmipuram
4. Konakanamitla
1. Nagarjukunta
2. Kondayapalem
3. Veerabhadrapuram
4. Salakanuthala
5. Dondleru
6. Marripalem
7. Garladinne
8. Lakshmakkapalli
9. Truvvalapadu
10. Vaddimadugu
11. Regumanipalli
12. Buradapalem
13. Aswarayunipalem
14. Gurralamadugu
15. Konakanamitla
16. Chintagunta
17. Yedurallapadu
18. Munagapadu
19. Basavapuram
20. Mummayapalem
21. Veligandla
22. Igalapadu
23. Vegomadugu
24. Ambapuram
25. Ganivanipadu
26. Bodapadu
27. Kalujuvvalapadu
28. Ragasamudram
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (ii) Podili
(Contd.,) -- (Contd.,) 5. Podili1. Amudalapalli
2. Annavaram
3. Chinthagumpalli
4. Nimmavaram
5. Theegadurthipadi
6. Podili
7. Ramulaveedu
8. Pamulapadu
9. Kunchepalli
10. Kesavabhotlapalem
11. Kasipuram
12. Dasallapalli
13. Kellampalli
14. Gosukonda
15. Sudangunta
16. Thummagunta
17. Juvvaleru
18. Akkacheruvu
19. Mallavaram
20. Madalavaripalem
21. Obulakkapalli
22. Ramayanam Kandrika
23. Rajupalem
24. Gundlasamudram
25. Jafiapuram
(iii) Kanigiri 1. Thimmareddipalli
1. Dasallapalli
2. Anandapuram
3. Nandanavanam
4. Pedagollapalli
5. Peddivenkata palli
6. Muppallapadu
7. Velicherla
8. Vemulapadu
9. Ummanapalli
10. Hanumanthapuram
11. Ramayapalli
12. Veerarampuram
13. Viragareddipalli
14. Chinagollapalli
15. Nallagandla
16. Kutagundla
17. Kondareddipalli
18. Kotatippala
19. Doddichintala
20. Neelakantapuram
21. Raseedpuram
22. Masayapeta
23. Hajeepuram
24. Hanumanthanipad
25. Upendrapuram
26. Thimmareddipalli
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iii) Kanigiri 2. Kanigiri
(Contd.,) -- (Contd.,) -- (Contd.,) 1. Punugodu
2. Kancheepuram
3. Punugodu Kandrika
4. Dirasavancha
5. Kanamadugu
6. Kanigiri town
7. Kanigiri Rural
8. Sankavaram
9. China Irlapadu
10. Gosulaveedu
11. Polavaram
12. Kalagotla
13. Chakirala
14. Nimmamaheswara puram
15. Peramugudipalli
16. Rachagundlapadu
17. Somanapalli
18. Kodigudlapadu
19. Thummagunta
20. Ganugapenta
21. Chellagirigala
22. China Alavalapadu
23. Ramanujapuram
at Thakkelapadu
24. Lingojipuram
25. Thalakonda padu
26. Vijayagopalapuram
3. Peda Alavalapad
1. Gudipadu
2. Pothavaram
3. Neredupalli
4. Murugummi
5. Marella
6. Ramagovindapuram
7. Pedacherlopalli
8. Chinavarimadugu
9. Pedavarimadugu
10. Vepagumpalli
11. Chintagumpalli
12. Battupalli
13. Muddapadu
14. Gosigundla
15. Hajispuram
16. Bommireddipalli
17. Thallur
18. Pithiguntapalli
19. Peda Alvalapadu
20. Ayyanapalem
21. Chowtagogula palli
22. Vitalapuram
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iii) Kanigiri 4. Veligandla
(Contd.,) -- (Contd.,) -- (Contd.,)
1. Kankanampadu
2. Gandlaseetharamapuram
3. Ganesunipalli
4. Morapagunta
5. Gurugupadu
6. Gannavaram
7. Paduvanagulavaram
8. Panduva
9. Jangamnarasaya palli
10. Perugupalli
11. Hussainpuram
12. Chodavaram
13. Mogallur
14. Bonthaguntapalli
15. Ballavaram
16. Ramagopalapuram
17. Ramalingapuram
18. Pulikuntaralla palli
19. Vedullacheruvu
20. Veligandla
21. Kotarupalli
22. Immadichruvu
23. Kotrakesvabhotla Kandrika
24. Brundavanam
25. Guruvajipeta
26. Cheerladinne
27. Chennakesavapuram
28. Jammalamadake
29. Nagireddipalli
30. Umamaheswarapuram
31. Krishnapuram
32. Vengapadu
5. Chandrasekharapuram
1. Darasiguntapeta
2. Bonthavaripalli
3. Anneboyinakistam palli
4. Mandanoolu vengannapalli
5. Jaganmohana Gopalapurm
6. Krishnamanaidu palli
7. Venkatayacheruvu
8. Chinakotapalli
9. Boyamadugula
10. Pilipalli
11. Thalagodur
12. Thungodu
13. Thellanellamala
14. Devakimarri
15. Ragulacherllaka
16. Ganesunipalli
17. Kampachennam palli
18. Lanjagudipadu
19. Ambavaram
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iii) Kanigiri 5. Chandra
Sekharapuram
-- (contd.,) -- (Contd.,) (Contd.,)
20. Kothapalli
21. Chennapunaidu palli
22. Vedullapalli
23. Vatlabayalu
24. Malameedipallli
25. Ayalurivaripalli
26. Vadavenganapalli
27. Obbireddipalli
28. Bodavaladinne
29. Chandrasekharapuram
30. Bodavulapalli
31. Muppalanaidupalli
32. Mundlapadu
33. Darsithimmakkapalli
34. Arivemula
35. Jangamvaripalli
36. Chintalapalem
37. Lakapalli
38. Akkampeta
39. Yekunampuram
40. Cherlopalli
41. Thummagunta
42. Nallamadugula
43. Kovilampadu
44. Anikalapalli
45. Pedagogulapalli
46. Viranchipuram
47. Uppalapadu
48. Kondaboyinapalli
49. Ranganaidupalli
50. Gumminenipalli
51. Guntachennamapalli
52. Pullagoorapalli
53. Musunur
6. Pamur
1. Pamur
2. Kodigudlapadu (East)
3. Pothavaram
4. Jangalapalli
5. Anumanakonda
6. Motravulapadu
7. Chinatalapalem
8. Dadireddipalli
9. Gummalapadu
10. Vaggampalli
11. Chilakapadu
12. Padamati Dubagunta
13. Venkatapuram
14. Nuchupadu
15. Thiragundaladinne
16. Pidugupalem
17. Kambhampadu
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iii) Kanigiri 6. Pamur
(Contd.,) -- (Contd.,) -- (Contd.,)
18. Bukkapuram
19. Tatayapalli
20. Nalajanampad
21. Pedarajupalem
22. Komatigunta
23. Nagulavaram
24. Chintapudi
25. Ballipalli
26. Balavenkatapuram
27. Viswanadhapuram
28. Raviguntapalli
29. Nasikatriyambakkam
30. Kattakindipalli
31. Chilamkur
7. Bhotlagudur 1. Mopadu
2. Balijapalem
3. Bhotlagudur
4. Bompeddupadu
5. Appamambapuram
6. Ayyavaripalli
7. Malakondapuram
8. Guntvpalli
9. Sankarapuram
10. Ayyanakota
11. Lakshmakkapalli
12. Bodavada
13. Kambaladinne
14. Karollapadu
15. Renimadugu
16. Inimerla
17. Siddavaram
18. Puttamanaidupalli
19. Thimmanayunipalli
20. Peda Irlapadu
(iv) Darsi 1. Kurichedu
1. Dekanakonda
2. Peddavaram
3. Bayyavaram
4. Namassivayapuram
5. Bodanampadu
6. Avulamanda
7. Naidupalem
8. Kallur
9. Alavalapadu
10. Gangavaram
11. Potlapadu
12. Ganga Donakonda
13. Kurichedu
14. Perumbhotla palem
15. West Veerayapalem
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iv) Darsi 1. kuriehedu
-- (Contd.,)
16. Mallaypalem
17. Kasipuram
18. Mustlagangavaram
2. Donakonda 1. Sangapuram veerapalli
2. West Kambhampadu
3. Ramapuram
4. Rudrasamudram
5. Indlacheruvu
6. Ragamakkapalli
7. Pochamakkapalli
8. Manginapudi
9. Bhumanapalli
10. Ananthavaram
11. Aravallipadu
12. Kocherlakota
13. Siddayapalem
14. Vaddipadu
15. Gudipadu
16. Badapuram
17. Lakshmipuram
18. Yerrabalem
19. Vabbapuram
20. Polepalli
21. Bhattepadu
22. Jagannadhapuram
23. Chandavaram
24. Venkatapuram
25. Peddanapalem (Donakonda R.S.)
26. Lakshminarayanapuram
27. Narasimhanayanipalem
28. Veeravenkatapuram
29. Tellapadu
3. Marella
1. Marrella
2. Vemparala
3. Uppalapadu
4. Nuzellapalli
5. East Kambhampad
6. Edara
7. Bheemavaram
8. Kommavaram
9. Bhattupalli
10. Umamaheswarapuram
11. Mylavaram
12. Pasupugallu
13. Vemula
14. Vemula Banda
15. Chintalapudi
16. Jammalamadaka
17. Purimetla
18. Nadimpallivari Kandrika
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iv) Darsi 4.Pothakamur
-- (Contd.,) -- (Contd.,) 1. Pothakamur
2. Cheruvukommapalem
3. Singanapalem
4. Sarvamitta
5. Boddikurapad
6. Surayapalem
7. Peda Vuyyalavada
8. Krishnapuram
9. China Vuyyalavada
10. Peda Vuagallu
11. Chinna Vuagallu
12. Mohiddinpuram
13. Sitasagaram
14. Tripurasundaripuram
15. Kothapalli
16. Korlmadugh
17. Lakshminarayanapuram
18. Lakkavaram
19. Nagambhotlapalem
20. Kellampalli
21. Basavapuram
22. Sankaranarayanapuram
23. East Veerayapalem
24. Choutapalem
25. Samanthapudi
26. Akkamambapuram
5. Darsi
1. Darsi
2. Pulipad
3. Brindavanam
4. Timmayapalem
5. Annavaram
6. Rajampalli
7. Jamukaladinne
8. Venkatapuram
9. Lankojanapalli
10. Balapuram
11. Pothavaram
12. Devavaram
13. Tanamchintala
14. Chandalur
15. Tummadalapadu
16. Venkatachalampalli
17. Chalivendra
18. Abbayapalem
19. Bandellapaya
20. Bandiveligandla
21. Jammigumpala
22. Yerrobanapalli
23. Bukkapuram
24. Ramachandrapuram
25. Ganeswarapuram
(Thurpuvenkatapuram)
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
2. Kandukur-- (iv) Darsi 5. Darsi
-- (Contd.,) -- (Contd.,) -- (Contd.,)
6. Tallur 1. Tallur
2. Malkapurm
3. Sivarampurram
4. Peddarravipadu
5. Tammalur
6. Vempadu
7. Madhavaram
8. Somavarappad
9. Polavaram
10. Avisannavaripalem
11. Sankarapuram
12. Mudlamur
13. Dosakayalapadu
14. Bellamkondavaripalem
15. Ramabhadrapuram
16. Mannepalli
17. Vitlapuram
1. Ongole
1. Ongole
2. Annavarappad
3. Mamidipalem
4. Yerajerla
5. Mangaladripuram
6. Sarvireddipalem
7. Cheruvukommupalem
8. Venugamakkapalem
9. Pellur
10. Narasapuram
11. Malleswarapuram
12. Koppolu
13. Alluru
14. Padarthi
15. Aloor
16. Muktinuthalapad
17. Throvagunta
18. Chekurapad
19. Gudimellapad
2. Tangutur 1. Tangutur
2. Velagapudi
3. Ananthavaram
4. Jayavarram
5. Karumanchi
6. Nidamalur
7. Marlapad
8. Pondur
9.Kandulur
10.Mallavarappad
11. Thurupunaidupalem
12. Gosuvandlakattubad
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
3. Ongole (i) Ongole 2. Tangutur
-- (Contd.,) -- (Contd.,) -- (Contd.,)
13.Madanur
14. Payakarikhandrika
15. Ithamukkala
16. Rajupalem
17. Vasepallipad
18. Somavarappad
19. Vallur
20. Kavalimanyam
21. Mangaladripuram
3. Santhanuthalapad
1. Santhanuthalapad
(Gangavaram)
2. Mynampad
3. Yendlur
4. Konijedu
5. Mattepad Vemulapad
6. B. Maddulur
7. Chilakapad
8. Padmati Takkellapad
9. Gummalampad
10. Guravareddipalem
11. Pidathlagudipad
12. Lakshmipuram
13. Rudravaram
14. Pernamitta
15. Manganur
16. Konagaripalem
4. Chimakurthi 1. Chimakurthi
2. Gongunta
3. Gunduvarilaxmipuram
4. Ramachandrapuram
5. Bhusurapalli
6. Chinaravipad
7. Pulikonda
8. Mylavaram
9. Rajupalem Lakshmipuram
10. Budavada
11. Nippattlapad
12. Devarrapalem
13.Kandurrivarri Agrraharam
14. Badlamudi
15. Toragudipad
16. Manchikalapad
17. Yerragudipad
18. Padamatinadupalem
19. Pidatalapudi
20. Yenikapad
5. Maddipad 1. Maddipad
2. Doddavarappad
3. Pedakuthapalli
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
3. Ongole (i) Ongole 4. Chimakurthi
-- (Contd.,) -- (Contd.,) -- (Contd.,) 4. Nellatur
5.Chandrapad
6. Mallavaram
7. Velampalli
8. Kolachanakota
9. Venkateswarapuram
10. Pallamalli
11. Nekunambada
12. Sitaramapuram
13. Nandipad
14. Inamanamellur
15. Lingamgunta
16. Yedugundlapad
17. H. Nidamanur
18. Annangi
19. Rachavaripalem
20. Kirthipad
21. Gundlapalli
6. Ammanabrole 1. Ammanabrole
2. Ulchi
3. Devarampad
4. Kanuparthi
5. Paparla
6. Machavaram
7. Chadalavada
8. Maddiralapad
9. Chiravannupalapad
10. Naguluppalapadu
11. Pothavaram
12. Uppugundur
13. Kandlagunta
14. Karavadi
15. Chejerla
(ii) Addanki 1. Addanki 1. Vallaparla
2. Ramakur
3. Dharmavaram
4. Kalvakur
5. Bommanampad
6. Addanki South
7. Addanki North
8. Muppavaram
9. Kondamanjulur
10. Vallapalli
11. Chakrayapalem
12. Ramayapalem
13. Gopalapuram
14. Bytamanjulur
15. Jangamaheswarapuram
16. Chinakothapalli
17. Narasimhapuram
18. Kotikalapudi
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
3. Ongole (i) Ongole 2. Medarametla
-- (Contd.,) -- (Contd.,)
1. Bodduvaripalem
2. Turrupu Takkellapad
3. Korrisapad
4. Dyvalarravur
5. Kottakota
6. Manikeswarm
7. Pichikalagudipad
8. Alavalapad
9. Nannurupad
10. Anamanamur
11. Dhenuvakonda
12. Garlapad
13. Ghadiyapudi
14. Modepalli
15. Kunkupad
16. Doddavaram
17. Ilapavulur
18. Somavarappad
19. Kondamur
20. ReniNgavaram
21. Kasyapuram
22. Rangasayipuram
3. Duddukur 1. Duddukur
2. Idumudi
3. Chintagumpalli
4. Maddirala Muppala
5. Bhimavaram
6. Timmasamudram
7. Koniki
8. Chandalur
9. Gangavaram
10. Budavada
11. Kotapad
12. Pangulur
13. Kopperapad
14. Ravinuthala
15. Rachapudi
16. Paidipad
17. Prasangulapad
18. Nujellapallli
19. Bollapalli
4. Martur. 1 Vinjanampadu
2. Polur
3. Eddanapudi
4. Anantavaram
5. Konedaana
6. Vuppumagulur
7. Rajupalem
8. Enamadala
9. Martur
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
3. Ongole (ii) Addanki 4. Martur
-- (Contd.,) -- (Contd.,) -- (Contd.,)
10. Nagarjupalli
11. Konanki
12. Kolalapudi
13. Dronadula
14. Babbepalli
15. Gannavaram
16. Punnur
17. Vemavaram
18. Darsi
19. Jonnatali
20. Lakkavaram
5. Kommalapad 1. Vellalacheruvu
2. Kamepalli
3. Kopparam
4. Elchur
5. Kunduru (East)
6. Kunduru (West)
7. Kukutlapalli
8. Gorrepad
9. Kopperapad
10. Vaidena
11. Mukteswaram
12. Guntupalli
13. Ballikurava
14. Gopapuram
15. Kopperappalem
16. S.L. Gudipad
17. Channupalli Agram
18. Kommalapad
19. Santhamagulur
20. Tangedumalli
21. Gurjepalli
(iii) Chirala 1. Chirrala 1. Chirala
2. Perala
3. Ipurupalem
4. Vada
5. Karamchedu
6. Swarna
7. Kothapeta
8. Vetapalem
9. Nayannepalle
10. Pullaripalem
11. Pandillapalli
12.Motupalli
13.Gavinivaripalem
SECOND SEHEDULE β (Contd.,)
(1) (2) (3) (4)
3. Ongole (iii) Chirala1. Chirala
-- (Contd.,)
2. Santharavur 1. Inkollu
2. Kadavakuduru
3. Chinaganjam
4. Pedaganjam
5. Mattigunta
6. Santharavur
7. Kodavalivaripalem
8. Gonasapudi
9. Daggubadu
10. Poosapad
11. Pavulur
12. Nagendla
13. Idupulapad
14. Kesavarappad Agrm
3. Parchur 1. Parchur
2. Upputur
3. Veerannapalem
4. Kunkalamarru
5. Devarapalli
6. Garnepudi
7. Channubhotlapalem
8. Jagarlamudi
9. Nuthalapad
10. Adusumalli
11. Gollapudi
12. Bodavada
13. Inagallu
14. Edubadu Agram
15. Cherukur
16. Ramanayapalem
17. Adipudi
Lex