Mizoram — state statutes
115 acts.
Open in Lexace- The Chite Lui (Prevention and Control of Water Pollution) Act, 2018 (Act No. 3 of 2018)
- The CONTINGENCY FUND OF THE STATE OF MIZORAM RULES, 2009
- The Indian Stamp ( Mizoram Amendment) Act, 2023
- The INDIAN STAMP (MIZORAM AMENDMENT) ACT, 2016
- The Indian Stamp (Mizoram Amendment) Amending Act, 2007
- The Institute of Chartered Financial Analysts of India University (Mizoram) (Amendment) Act, 2013
- The Land Acquisition (Mizoram Amendment) Act, 2011
- The Lushai Hills District (Village Councils) (Amendment) Act, 1999
- The Lushai Hills District (Village Councils) (Amendment) Act, 2011
- The Lushai Hills District (Village Councils)(Amendment) Act, 2014
- The MIZO LANGUAGE DEVELOPMENT BOARD ACT 2022
- The Mizo Marriage, Divorce and Inheritance of Property Act, 2014
- The Mizoram (Establishment of Independent Local Body) Ombudsman (Amendment) Act, 2012
- The MIZORAM (ESTABLISHMENT OF INDEPENDENT LOCAL BODY) OMBUDSMAN ACT, 2011
- The MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) (AMENDMENT) ACT, 2017
- The MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) ACT, 2016.
- The Mizoram (Land Revenue) Act, 2013 (Act No. 5 of 2013)
- The Mizoram (Land Survey and Settlement Operation)(Amendment) Act, 2014
- The Mizoram (Market), Regulation (Amendment) Act. 1996.
- The Mizoram (Pension for Members of the Defunct Mizo District Council and of the Defunct Pawi- Lakher Regional Council) (Amendment) Act, 2013
- The Mizoram (Pension for members of the defunct Mizo District Council and of the Pawi-Lakher Regional Council) Act, 1994.
- The Mizoram (Pension for members of the defunct Mizo District Council and of the Pawi-Lakher Regional Council) Act, 1994.
- The Mizoram (Pension for Members of the Defunct of the Mizo District Council and of the Defunct Pawi-Lakher Regional Council) (Amendment) Act, 2011
- The Mizoram (Prevention of Government Land Encroachment) (Amendment) Act, 2012
- The Mizoram (Prevention of Government Land Encroachment) (Amendment) Act, 2012
- The Mizoram (Prevention of Government Land Encroachment) Act, 2001. (Act No. 7 of 2001)
- The Mizoram (Professions, Trades, Callings and Employments Taxation) (Second Amendment) Act, 1988
- The MIZORAM (RESTRICTION ON USE OF TRANSFERRED LANDS) (AMENDMENT) ACT, 2023
- The Mizoram (Sales of Petroleum & Petroleum Products including Motor Spirt and Lubricants) Taxation (Amendment) Act, 1991.
- The Mizoram (Village Council) (Amendment) Act, 1996
- The Mizoram (Village Councils ) (Amendment) Act, 1991.
- The Mizoram Act, 1995. Essential Services Maintenance (Amendment)
- The MIZORAM AGRICULTURAL LAND LEASING ACT, 2021
- The MIZORAM AMUSEMENT AND BETTING TAX (FIRST AMENDMENT) ACT, 1988
- The Mizoram Animal (Control & Taxation) Act, 2014
- The Mizoram Animal (Control and Taxation) (Amendment) Act, 1991
- The Mizoram Animal Slaughter Act, 2013
- The Mizoram Board of School Education (Amendment) Act, 2011
- The Mizoram Board of School Education (Amendment) Act, 2012
- The Mizoram Board of School Education (Amendment) Act, 2014
- The MIZORAM CEILING ON GOVERNMENT GUARANTEES ACT, 2011
- The Mizoram Clinical & Health Establishment (Regulation)(Repeal) Act, 2015
- The Mizoram Compulsory Registration of Marriages (Amendment) Act, 2011
- The MIZORAM DRUG (CONTROLLED SUBSTANCES) ACT, 2016 AN ACT
- The MIZORAM EASE OF DOING BUSINESS ACT, 2022
- The Mizoram Entertainment Tax Act, 2013
- The Mizoram Entry Tax Act, 2015
- The Mizoram Fire Service Act, 2013
- The Mizoram Fiscal Responsibility and Budget Management (Amendment) Act, 2009
- The Mizoram Fiscal Responsibility and Budget Management (Amendment) Act, 2011
- The Mizoram Fiscal Responsibility and Budget Management (Second Amendment) Act, 2010 (Act No. 13 of 2010)
- The Mizoram Fiscal Responsibility and Budget Management (Third Amendment) Act, 2011
- The Mizoram Fisheries (Amendment) Act, 2016
- The Mizoram Fruit Nurseries Registration Act 1992
- The Mizoram Goods &amp
- The Mizoram Goods and Services Tax Act, 2017
- The Mizoram Ground Water (Control and Regulation) Ordinance, 2023
- The Mizoram Land Revenue Act, 2013
- The Mizoram Liquor (Prohibition and Control) Act, 2014
- The Mizoram Liquor Total Prohibition (Amendment) Act, 1999.
- The Mizoram Liquor Total Prohibition (Amendment) Act, 2013
- The Mizoram Local Funds (Accounts and Audit) (First Amendment) Act, 2012
- The Mizoram Lok Ayukta Bill, 2014
- The MIZORAM LOKAYUKTA (AMENDMENT) ACT, 2016
- The MIZORAM LOKAYUKTA ACT, 2014
- The Mizoram Medical Council Act, 2010 Act No. 4 of 2010
- The Mizoram Money Lenders and Accredited Loan Providers (Regulation) (First Amendment) Act, 2011
- The MIZORAM MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2011
- The Mizoram Motor Vehicles Taxation (Amendment) Act, 2014
- The Mizoram Motor Vehicles Taxation (Amendment) Act, 2015
- The Mizoram Municipalities (Amendment) Act, 2009
- The Mizoram Municipalities (Amendment) Act, 2011
- The Mizoram Municipalities (Fourth Amendment) Act, 2015
- The Mizoram Municipalities(Third Amendment) Act, 201
- The Mizoram Municipality Authorities (Prohibition of Defection) Act, 2011
- The Mizoram Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009
- The Mizoram Passenger and Goods Taxation Act, 1988
- The Mizoram Police Act, 2011
- The Mizoram Private Placement Agencies (Regulation) Act, 201
- The Mizoram Profession, Trades, Callings and Employment Taxation (First Amendment) Act, 1997.
- The MIZORAM PROFESSIONS TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1995
- The Mizoram Protection of Interest of Depositors (In Financial Establishment) (Amendment) Act, 2011
- The Mizoram Protection of Interests of Depositors (In Financial Establishment) (Second amendment) Act, 2018 (Act No. 4 of 2018)
- The Mizoram Public Demands Recovery (Amendment) Act, 2010 (Act No. 15 of 2010)
- The Mizoram Public Libraries Act, 1993
- The Mizoram Public Records Act, 2011
- The Mizoram Revenue Assessment (Amendment) Act, 1992.
- The MIZORAM ROAD FUND (AMENDMENT) BILL, 2022
- The Mizoram Salaries and Allowances of Leader of the opposition Amedment) Act, 1991.
- The Mizoram Salaries and Allowances of Minister (Fourth Amendment) Act, 2010. Act No. 6 of 2010
- The Mizoram Salaries and Allowances of Speaker and the Deputy Speaker (Fourth Amendment) Act, 2010. Act No. 7 of 2010
- The Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1995
- The Mizoram Salaries and Allowances of the Ministers (Amendment) Act, 1993
- The Mizoram Salaries and Allowances of the Speaker and the Deputy Speaker (Amendment) Act, 1991.
- The MIZORAM SALARIES AND ALLOWANCES OF THE SPEAKER AND THE DEPUTY SPEAKER (AMENDMENT) ORDINANCE, 1992
- The Mizoram Salaries, Allowances and Pension of Member of the Legislative Assembly (Fifth Amendment) Act, 2011.
- The Mizoram Salaries, Allowances and Pension of Member of the Legislative Assembly (Fourth Amendment) Act, 2010.
- The Mizoram Salaries, Allowances and Pension of Member of the Legislative Assembly (Fourth Amendment) Act, 2010. Act No. 5 of 2010
- The Mizoram Salaries, Allowances and Pension of Members of the Legislative Assembly (Amendment) Act, 1995
- The Mizoram Salaries, Allowances and Pension of the Members of the Legislative Assembly (Amendment) Act, 1991
- The Mizoram Salaries, Allowances of the Government Chief Whip and the Deputy Government Chief Whip (Third Amendment) Act, 2011
- The Mizoram Salaries, Allowances of the Minister (Fifth Amendment) Act, 2011
- The Mizoram Salaries, Allowances of the Speaker and the Deputy Speaker (Fifth Amendment) Act, 2011
- The Mizoram Sales Tax (Amendment) Act, 1997
- The Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of ) Community Certificates Act, 2014
- The Mizoram Societies Registration (Amendment) Act, 2012
- The Mizoram State Agricultural Produce Marketing (Development and Regulation) (Amendment) Act, 2010. Act No. 3 of 2010
- The Mizoram Street Vendor (Protection of Livelihood & Regulation of Street Vending) Act, 2011
- The MIZORAM STREET VENDOR (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) (REPEAL) ACT, 2017
- The Mizoram Survey & Record Operations Act, 1994
- The Mizoram Value Added Tax (Amendment) Act, 2012
- The MIZORAM VALUE ADDED TAX (AMENDMENT) ACT, 2017
- The Mizoram Water Tariff Act, 1991.
- The SINLUNG HILLS COUNCIL (AMENDMENT) ACT, 2023
- The Taxation Laws (Mizoram Amendment) Act, 1995.
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