The Mizoram Salaries and Allowances of Speaker and the Deputy Speaker (Fourth Amendment) Act, 2010. Act No. 7 of 2010

NOTIFICATION
No. H. 12018/86/99-LJD, the 23rd April, 2010. The following Act of the Mizoram Legislative Assembly,
which received the assent of the Governor of Mizoram is hereby published for general information.
The Mizoram Salaries and Allowances of Speaker and the Deputy Speaker
(Fourth Amendment) Act, 2010.
Act No. 7 of 2010
(Received the assent of the Governor of Mizoram on 8.4.2010)
AN
ACT
to amend the Mizoram Salaries and Allowances of the Speaker and the Deputy Speaker Act, 1999 (Act No.
6 of 1999).
It is enacted by the Mizoram Legislative Assembly in the Sixty-First year of the Republic of India
as follows :-
Short title and : 1. (1) This Act may be called the Mizoram Salaries and Allowances of the Speaker
Commencement and the Deputy Speaker (Fourth Amendment) Act, 2010.
(2) It shall come into force from the date of publication in the Mizoram Gazette.
Amendment of : 2. Section 7 of the Mizoram Salaries and Allowances of the Speaker and the Deputy
Section 7 Speaker  Act, 1999 shall be substituted by the following, namely -
“Travelling facilities : 7. The Speaker and the Deputy Speaker and their family/relative shall be entitled
to travel in any mode of transport within India, whether separately or together,
subject to the reimbursement of not exceeding Rs. 1,00,000/- (Rupees one
lakh) only in a financial year. Final payment for the cost of such travel shall be
made on production of relevant ticket(s) or any other documentary proof”.
Sd/-
Commissioner/Secretary,
Law & Judicial Department
Govt. of Mizoram.
The Mizoram GazetteEXTRA ORDINARY
Published by Authority
RNI  No. 27009/1973 Postal Regn. No. NE-313(MZ) 2006-2008 Rs. 2/- per issue
VOL - XXXIX   Aizawl,    Thursday  29.4.2010    V aisakha  9,      S.E.  1932,     Issue No. 119
Published and Issued by Controller, Printing & Stationery Department, Government of Mizoram
Printed at the Mizoram Government Press,  Aizawl.   C/810

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