The Mizoram Board of School Education (Amendment) Act, 2012

The Mizoram GazetteEXTRA ORDINARY
Published by Authority
RNI No. 27009/1973     Postal Regn. No. NE-313(MZ) 2006-2008 Re. 1/- per page
VOL - XLI     Aizawl,   Wednesday  29.8.2012     Bhadrapada   7,     S.E.  1934,     Issue No. 417
NOTIFICA TION
No. H. 12018/118/2003-LJD, the 27 th  August , 2012. The following Act is hereby published for
general information.
The Mizoram Board of School Education (Amendment) Act, 2012 (Act No. 13 of 2012)
{Received the assent of the Governor of Mizoram on the 3rd August, 2012}
Zahmingthanga Ralte,
Deputy Secretary to the Govt. of Mizoram.
THE MIZORAM BOARD OF SCHOOL EDUCA TION (AMENDMENT) ACT, 2012
AN
ACT
further to amend the Mizoram Board of School Education Act, 1975 (Act No. 2 of 1976) (hereinafter
referred to as the Principal Act).
Whereas it is expedient to amend the provisions of the Principal Act, and consequent upon the
declaration of State Council of Educational Research & Training (SCERT), Mizoram as the Academic
Authority for the elementary education in Mizoram for the purpose of section 30 of the Right of Children to
Free & Compulsory Education Act, 2009.
Now, therefore, it is enacted by the Legislative Assembly of the State of Mizoram in the Sixty-Third
year of the Republic of India, as follows :
1. Short title, extent and (1) This Act may be called the Mizoram Board of School Education
Commencement.- (Amendment) Act, 2012.
(2) It shall extend to the whole of Mizoram.
(3) It shall come into force from the date of its publication in Mizoram Gazette.
2. Amendment of In section 11 of the Principal Act, clause (i) shall be substituted by
Section 11 .- the following namely :-
“(i) to prescribe courses of instruction including practice teaching,
practical work and the like, wherever necessary, for Secondary,
Higher Secondary, District Institutes of Education Training and
Professional and V ocational Schools.”
Published and Issued by Controller, Printing & Stationery Department, Government of Mizoram
Printed at the Mizoram Government Press,  Aizawl.   C/500

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