LexSection 12 — [Repealed.].
The Coffee Act, 1942
12. [Duty of excise.] Omitted by the Coffee (Amendment) Act, 1994 s. 3 (w.e.f. 14-1-1994).Open in Lexace · Ask the AI about this section
12. [Duty of excise.] Omitted by the Coffee (Amendment) Act, 1994 s. 3 (w.e.f. 14-1-1994).Open in Lexace · Ask the AI about this section