LexSection 11 — [Repealed.].
The Coffee Act, 1942
[11. Duty of customs.] Rep. by the Cess Laws (Repealing and Amending) Act, 2006 (24 of 2006), s. 2 and the First Schedule (w.e.f. 1-6-2006).Open in Lexace · Ask the AI about this section
[11. Duty of customs.] Rep. by the Cess Laws (Repealing and Amending) Act, 2006 (24 of 2006), s. 2 and the First Schedule (w.e.f. 1-6-2006).Open in Lexace · Ask the AI about this section