Section 13 — [Repealed.].
The Coffee Act, 1942
[13. Payment of proceeds of duty to the Board.] Rep. by the Cess Laws (Repealing and Amending) Act, 2006 (24 of 2006) s. 2 and First Schedule (w.e.f. 1-6-2006).Open in Lexace · Ask the AI about this section
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