Section 94A — Omitted.
The Insurance Act, 1938
[Insurance co-operative society to be an insurer.] Omitted by s. 85, ibid. (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
[Insurance co-operative society to be an insurer.] Omitted by s. 85, ibid. (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section