Lexace IndiaOpen Lexace ›

Section 94 — [Omitted.].

The Insurance Act, 1938
[Nominations and assignments.] Omitted by s. 85, ibid. (w.e.f. 26-12-2014).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›