LexSection 95 — [Omitted.].
The Insurance Act, 1938
[Definitions.] omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015) s. 86 (w.e.f. 26- 12-2014).Open in Lexace · Ask the AI about this section
[Definitions.] omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015) s. 86 (w.e.f. 26- 12-2014).Open in Lexace · Ask the AI about this section