Section 24 — [Repealed.].
The Legal Practitioners Act, 1879
[ Power to Chief Controlling Revenue-authority to call for record .] Rep. by s . 50(4), ibid. ( w.e.f . 1-9-1963).Open in Lexace · Ask the AI about this section
[ Power to Chief Controlling Revenue-authority to call for record .] Rep. by s . 50(4), ibid. ( w.e.f . 1-9-1963).Open in Lexace · Ask the AI about this section