Section 25 — [Repealed.].
The Legal Practitioners Act, 1879
[ Fee for certificates .] Rep. by the Advocates Act , 1961 (25 of 1961), s . 50(5) ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section
[ Fee for certificates .] Rep. by the Advocates Act , 1961 (25 of 1961), s . 50(5) ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section