Section 23 — [Repealed.].
The Legal Practitioners Act, 1879
[ Procedure when revenue-agent is so charged in subordinate office .] Rep. by s . 50 (4), ibid. ( w.e.f . 1-9-1963).Open in Lexace · Ask the AI about this section
[ Procedure when revenue-agent is so charged in subordinate office .] Rep. by s . 50 (4), ibid. ( w.e.f . 1-9-1963).Open in Lexace · Ask the AI about this section