LexSection 15 — [Repealed.].
The Legal Practitioners Act, 1879
[ Power to call for record in case of acquittal under section 14.] Rep. by s . 50(4), ibid. ( w.e.f . 1-9-1963).Open in Lexace · Ask the AI about this section
[ Power to call for record in case of acquittal under section 14.] Rep. by s . 50(4), ibid. ( w.e.f . 1-9-1963).Open in Lexace · Ask the AI about this section