LexSection 16 — [Repealed.].
The Legal Practitioners Act, 1879
[ Power to make rules for mukhtars on appellate side of High Court .] Rep. by s . 50 (5), ibid. ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section
[ Power to make rules for mukhtars on appellate side of High Court .] Rep. by s . 50 (5), ibid. ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section