Section 14 — [Repealed.].
The Legal Practitioners Act, 1879
[ Procedure when charge of unprofessional conduct is brought in Court or revenue-office. Suspension pending investigation .] Rep. by the Advocates Act , 1961 (25 of 1961), s . 50 (4) ( w.e.f . 1-9- 1963).Open in Lexace · Ask the AI about this section
Lex