LexSection 26 — Decision to be by majority.
The Airports Economic Regulatory Authority of India Act, 2008
26. [Decision to be by majority.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section
26. [Decision to be by majority.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section