Section 25 — Staff of Appellate Tribunal.
The Airports Economic Regulatory Authority of India Act, 2008
25. [Staff of Appellate Tribunal.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section
25. [Staff of Appellate Tribunal.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section