Lexace IndiaOpen Lexace ›

Section 25 — Staff of Appellate Tribunal.

The Airports Economic Regulatory Authority of India Act, 2008
25. [Staff of Appellate Tribunal.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›