Section 27 — Members, etc., to be public servants.
The Airports Economic Regulatory Authority of India Act, 2008
27. [Members, etc., to be public servants.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section
27. [Members, etc., to be public servants.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section