LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 27 — Members, etc., to be public servants.

The Airports Economic Regulatory Authority of India Act, 2008
27. [Members, etc., to be public servants.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›