Section 24 — Removal and resignation.
The Airports Economic Regulatory Authority of India Act, 2008
24. [Removal and resignation.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section
24. [Removal and resignation.] Omitted by s. 170, ibid. (w.e.f. 26-5-2017) .Open in Lexace · Ask the AI about this section