Section 29 — [Omitted.].
The Prevention of Money-Laundering Act, 2002
[ Term of office .] Omitted by the Prevention of Money-laundering (Amendment) Act, 2005 (20 of 2005), s. 4 (w.e.f. 1-7-2005) .Open in Lexace · Ask the AI about this section
[ Term of office .] Omitted by the Prevention of Money-laundering (Amendment) Act, 2005 (20 of 2005), s. 4 (w.e.f. 1-7-2005) .Open in Lexace · Ask the AI about this section