Section 30 — [Omitted.].
The Prevention of Money-Laundering Act, 2002
[ Conditions of service .] Omitted by the Finance Act, 2016 (28 of 2016), s. 232 (w.e.f. 1-6-2016) .Open in Lexace · Ask the AI about this section
[ Conditions of service .] Omitted by the Finance Act, 2016 (28 of 2016), s. 232 (w.e.f. 1-6-2016) .Open in Lexace · Ask the AI about this section