Section 28 — [Omitted.].
The Prevention of Money-Laundering Act, 2002
[ Qualifications for appointment .] Omitted by s. 232, ibid. (w.e.f. 1-6-2016).Open in Lexace · Ask the AI about this section
[ Qualifications for appointment .] Omitted by s. 232, ibid. (w.e.f. 1-6-2016).Open in Lexace · Ask the AI about this section