Section 27 — [Omitted.].
The Prevention of Money-Laundering Act, 2002
[ Compositions, etc., of Appellate Tribunal. ] Omitted by the Finance Act, 2016 (28 of 2016), s. 232 (w.e.f. 1-6-2016).Open in Lexace · Ask the AI about this section
[ Compositions, etc., of Appellate Tribunal. ] Omitted by the Finance Act, 2016 (28 of 2016), s. 232 (w.e.f. 1-6-2016).Open in Lexace · Ask the AI about this section