LexSection 38J — Prohibition of teasing, etc., in a zoo.
The Wild Life (Protection) Act, 1972
1 [38J. Prohibition of teasing, etc., in a zoo. -- No person shall tease, molest, injure or feed any animal or cause disturbance to the animals by noise or otherwise, or litter the grounds in a zoo.]Open in Lexace · Ask the AI about this section