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Section 38I — Acquisition of animals by a zoo.

The Wild Life (Protection) Act, 1972
1 [38-I. Acquisition of animals by a zoo. -- (1) Subject to the other provisions of this Act, no zoo shall acquire, sell or transfer any wild animal or captive animal specified in S Schedules I 2 *** except with the previous permission of the Authority. (2) No zoo shall acquire, sell or transfer any wild or captive animal except from or to a recognised zoo.] 3 Provided that nothing in this sub-section shall apply to a conservation breeding centre.]

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