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Section 38K — Definitions

The Wild Life (Protection) Act, 1972
1 38K. Definitions. -- In this Chapter,-- (a) "National Tiger Conservation Authority" means the Tiger Conservation Authority constituted under section 38L; (b) "Steering Committee" means the Committee constituted under section 38U; (c) "Tiger Conservation Foundation" means the foundation established under section 38X; (d) "tiger reserve State" means a State having tiger reserve; (e) "tiger reserve" means the areas notified as such under section 38V.

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