States › SikkimSikkim — state statutes 128 acts.
Open in Lexace The BOARD OF OPEN SCHOOLING AND SKILL EDUCATION, SIKKIM ACT, 2020 The CAPITAL UNIVERSITY ACT 2022 The DENZONG AGRICULTURAL CO-OPERATIVE LIMITED (ACQUISITION OF CERTAIN SHARES AND MISCELLANEOUS PROVISIONS) ACT,1991 The EASTERN INSTITUTE FOR INTEGRATED LEARNING IN MANAGEMET UNIVERSITY,SIKKIM ACT 2006 The GANGTOK MUNICIPAL CORPORATION ACT,1975 The INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA UNIVERSITY SIKKIM ACT,2004 The KHANGCHENDZONGA BUDDHIST UNIVERSITY, SIKKIM ACT ACT, 2020 The MEDHAVI SKILLS UNIVERSITY, SIKKIM ACT, 2021 The NETAJI SUBHASH CHANDRA BOSE UNIVERSITY OF EXCELLENCE ACT,2022 The SHRI RAMASAMY MEMORIAL UNIVERSITY,SIKKIM ACT,2013 The SIKKIM (COLLECTION OF TAXES AND PREVENTION OF EVASION OF PAYMENT OF TAXES) ACT,1987 The SIKKIM (LIVESTOCK AND LIVESTOCK PRODUCT CONTROL) ACT,1985 The SIKKIM (RE-ORGANIZATION OF DISTRICT)ACT, 2021 The SIKKIM (REAPEAL AND MISCELLANEOUS PROVISION) ACT,1985 The SIKKIM ADVOCATE ACT,1981 The Sikkim Agriculture Land Ceiling and Reforms Act 1977 The SIKKIM AGRICULTURE PRODUCE MARKET ACT,1993 The SIKKIM AGRICULTURE,HOTRICULTURE INPUT AND LIVE STOCK FEED REGULATORY ACT,2014 The SIKKIM ALLOTMENT OF HOUSE SITES AND CONSTRUCTION OF BUILDING (REGULATION AND CONTROL) ACT,1985 The Sikkim Anti Drugs Act,2006 The SIKKIM ANTI DRUGS ACT,2006 The SIKKIM ANTOMY ACT, 2014 The SIKKIM ARMED POLICE FORCE ACT,1981 The SIKKIM BOARD OF INDIGENOUS LANGUAGES(SBIL), SIKKIM ACT 2022 The Sikkim Board of School Education Act,1978 The SIKKIM CHILDERN ACT,1982 The SIKKIM CINEMAS (REGULATION) ACT,1978 The Sikkim Civil Courts Act 1978 The SIKKIM CLINICAL ESTABLISHMENT (LICENSING AND REGISTRATION) ACT,1985 The Sikkim Clinical Establishments (Licensing and Registration) Act, 1995 The SIKKIM COMMISSION FOR BACKWARD CLASSES ACT,1983 The Sikkim Contingency Fund Act 1975, ACT 1975 The Sikkim Coperative Socities Act,1978 The SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISION) ACT,1983 The Sikkim Cultivators Protection Act 1975 The SIKKIM CULTIVATORS PROTECTION ACT,1985 The SIKKIM DETERMINATION OF LEASE ACT,2014 The SIKKIM DISTRICT BASED ENTERPRENEURS AND PROFESSIONALS INCENTIVE, DEVELOPMENT AND PROMOTIONAL ACT,2008 The SIKKIM EARTHQUAKE REHABILITATION MANAGEMENT FUND ACT,2013 The Sikkim Ecology Fund And Environment Cess Act,2005 The SIKKIM EDUCATION ACT,2002 The SIKKIM EDUCATIONAL CESS ON ALCOHOLIC BEVERAGES ACT,2007 The SIKKIM ELECTRONIC ENTERTAINMENT GAMES (CONTROL AND TAX) ACT,2002 The Sikkim Entertainment Tax Act 1980 The Sikkim Excise Act,1992 The SIKKIM FIRE SERVICE ACT,1981 The SIKKIM FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT,2010 The Sikkim Fisheries Act 1980 The SIKKIM FORESTS, WATER COURSES AND ROAD RESERVE (PRESERVATION AND PROTECTION) ACT,1988 The SIKKIM GOODS AND SERVICE TAX ACT,2017 The SIKKIM GREENFIELD AIRPORT, PAKYONG (SETTLEMENT OF CLAIMS FOR LOSS AND DAMAGES) ACT,2018 The SIKKIM HOME GAURDS ACT,1992 The Sikkim Housing And Development Board Act, 1979 The SIKKIM INDUSTRIAL PROMOTION AND INCENTIVE ACT,2000 The Sikkim Industries Licensing Act 1983 The SIKKIM INDUSTRIES LICENSING ACT,1982 The SIKKIM INTERNATIONAL UNIVERSITY ACT, 2021 The Sikkim Interpretation And General Clauses Act 1977 The SIKKIM IRRIGATION WATER TAX ACT,2002 The Sikkim Khadi and Village Industries Board Act, 1996 The Sikkim Khadi And Village Industries Board Act, 1996 The SIKKIM LABOUR PROTECTION ACT,2005 The SIKKIM LABOUR(REGULATION OF EMPLOYMENT AND CONDITION OF SERVICE) ACT, 2021 The SIKKIM LAND (REQUSITION AND AQUISITION) ACT,1977 The SIKKIM LAND ACT,2014 The SIKKIM LAND TENANCY ACT,2008 The SIKKIM LAW UNIVERSITY ACT, 2018 The Sikkim Legislative Assembly Members Removal of Disqualifications Act 1978 The SIKKIM LEGISLATIVE ASSEMBLY MEMBERS(PAYMENT OF PENSION) ACT, 1984 The SIKKIM LEVY OF ROAD PROTECTION,DEVELOPMENT AND MAINTENANCE CESS ON MOTOR VEHICLES ACT,2008 The SIKKIM LOCAL FUND AUDIT ACT,2012 The SIKKIM LOKAYUKTA ACT,2014 The SIKKIM LOTTERY(PROHIBITION ON RUNNING OF AND SALE OF SINGLE DIGIT AND PRIVATE LOTTERY TICKETS)ACT,1993 The SIKKIM MANIPAL UNIVERSITY OF HEALTH,MEDICAL AND TECHNOLOGICAL SCIENCES ACT,1995 The SIKKIM MEDICAL REGISTRATION ACT,2005 The SIKKIM MINISTER,SPEAKER,DEPUTY SPEAKER AND MEMBER OF LEGISTLATIVE ASSEMBLY (SALARIES AND ALLOWANCES) ACT,1977 The SIKKIM MOTOR VEHICLES TAXATION ACT,1982 The SIKKIM MUNCIPALITIES ACT,2007 The SIKKIM NATIONALISED TRANPORT (PREVENTION OF TICKETLESS TRAVEL AND MISCELLANEOUS PROVISION ACT,2008 The SIKKIM NON-BIOGRADABLE GARBAGE (CONTROL) ACT,1997 The SIKKIM NURSES,MIDWIVES AND HEALTH VISTORS ACT,2008 The Sikkim Official Language Act 1977 The SIKKIM ONLINE GAMING(REGULATION) ACT, 2008 The SIKKIM PANCHAYAT ACT, 1993 The SIKKIM PANCHAYAT ACT,1993 The SIKKIM PARLIAMENTARY SECRETARIES (APPOINTMENT, SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISONS) ACT 2010 The SIKKIM PLACES OF PILGRIMAGE MANAGEMENT ACT,2014 The Sikkim Police (Repealing) Act 1978 The SIKKIM POLICE ACT,2008 The SIKKIM PRESERVATION OF RABIES-FREE STATE ACT,2017 The Sikkim Prevention of Cow Slaughter Act, 2017 The SIKKIM PREVENTION OF DEFACEMENT OF PROPERTY ACT,1988 The SIKKIM PRISIONS ACT,2007 The SIKKIM PROHIBITION OF BEGGARY ACT,2004 The SIKKIM PROHIBITION OF SMOKING AND NON-SMOKERS HEALTH PROTECTION ACT,1997 The SIKKIM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS ) ACT,2009 The SIKKIM PUBLIC DEMANDS RECOVERY ACT,2006 The SIKKIM PUBLIC RECORDS ACT,2017 The SIKKIM PUBLIC WORKS (LIABILITY OF GOVERNMENT AND CONTRACTOR) ACT,1983 The SIKKIM REGISTRATION OF TOURIST TRADE ACT,1998 The SIKKIM REGULATION OF SOCIETIES,ASSOCIATIONS AND OTHER VOLUNTARY ORGANIZATIONS ACT,2008 The Sikkim Regulation of Transfer And Use of Lands Act 1975 The SIKKIM RELIEF UNDERTAKING ACT,1987 The SIKKIM RESEARCH INSTITUTE OF TIBETOLOGY (REMAINING) ACT,2000 The SIKKIM RESERVATION OF SEATS IN PRIVATE EDUCATIONAL INSTITUTION ACT,2008 The SIKKIM SALARIES AND ALLOWANCES ACT,1977 The SIKKIM SALES TAX ACT,1983 The SIKKIM SEWERAGE AND SEWAGE DISPOSAL ACT,1987 The Sikkim Shops and Commercial Establishment Act,1983 The SIKKIM SHOW HOUSES AND PUBLIC HALLS (PROHIBITION OF SMOKING) ACT,1981 The SIKKIM SIDDHESVARA DHAM ACT,2011 The SIKKIM SKILL UNIVERSITY ACT, 2021 The SIKKIM STATE AGRICULTURAL PRODUCE MARKETING (DEVELOPMENT AND REGULATION) ACT,2005 The SIKKIM STATE AUTHORITY FOR PLANNING AND DEVELOPMENT ACT,2007 The SIKKIM STATE HIGHER EDUCATION COUNCIL ACT,2016 The SIKKIM STATE LEGISLATORS' APPOINTMENT TO DIFFERENT AUTHORITIES ACT,2006 The SIKKIM STRAY DOGS ANO RABIES CONTROL ACT,2OOO The SIKKIM SUCCESSION ACT,2008 The SIKKIM TENANTS AND DOMESTIC AND PROFESSIONAL HELPS (COMPULSORY VERIFICATION) ACT,2008 The SIKKIM TRANSPORT INFRASTRUCTURE DEVELOPMENT FUND ACT,2004 The Sikkim University Act,2003 The SIKKIM URBAN AND REGIONAL PLANNING AND DEVELOPMENT ACT,1998 The SIKKIM VALUE ADDED TAX ACT 2005 The Sikkim Vigilance Police Act 1978 The SIKKIM WATER SUPPLY AND WATER TAX ACT, 1986 The Sikkim Weight And Measures Act 1980 The TASHI NAMGYAL ACADEMY BOARD ACT,1983 The VINAYAKA MISSION SIKKIM UNIVERSITY ACT,2008 Lexace India is a legal-information & technology platform — not a law firm. 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