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Section 22 — Section 77

Patents Act, 1970
Section 77— (a) in sub-section (1)— (i) in clauses (c) and (d), omit “specifications”; (ii) for clause (e), substitute— “(e) providing for the inspection of documents in the patent office and for the manner in which they may be published;”; (iii) omit clause (eee); (b) omit sub-section (2A).
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