LexSection 21 — Section 76
Patents Act, 1970
Section 76— (a) in sub-section (1), omit “other”; (b) in sub-section (2), in clause (c), omit “opponent”.Open in Lexace · Ask the AI about this section
Section 76— (a) in sub-section (1), omit “other”; (b) in sub-section (2), in clause (c), omit “opponent”.Open in Lexace · Ask the AI about this section